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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(c) in The West Bengal Transferred Territories (Assimilation of Laws) Act, 1958

(c)any penalty, forfeiture or punishment incurred in respect of any offence committed against any State law so repealed; or