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State of Odisha - Section

Section 11 in The State Culture Fund Scheme, 2003

11. [ Executive Committee. [Substituted vide O. G. E. No. 175 dated 6.2.2007.]

- For the administration of day-to-day working of the Fund, the State government shall, by notification in the Official Gazette, constitute the Executive Committee consisting of the following members :-
(a) Minister, Culture, Orissa President (Ex officio)
(b) Secretary to the Government, Culture Department Member (Ex officio)
(c) Secretary, Finance or representative of Finance Department notbelow the rank of Joint Secretary Member (Ex Officio)
(d) Director, Culture Member-Secretary (Ex officio)
(e) 1 (One) member of the Council from non-official Members to benominated keeping in view his experience in management and fundraising Member
(f) Invited/co-opted member to be taken with approval of thePresident, who will not enjoy any voting right.
The Executive Committee shall have the authority to call upon the experts to assist it in its deliberations.]