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State of Odisha - Section
Section 11 in The State Culture Fund Scheme, 2003
11. [ Executive Committee. [Substituted vide O. G. E. No. 175 dated 6.2.2007.]
- For the administration of day-to-day working of the Fund, the State government shall, by notification in the Official Gazette, constitute the Executive Committee consisting of the following members :-| (a) | Minister, Culture, Orissa | President (Ex officio) |
| (b) | Secretary to the Government, Culture Department | Member (Ex officio) |
| (c) | Secretary, Finance or representative of Finance Department notbelow the rank of Joint Secretary | Member (Ex Officio) |
| (d) | Director, Culture | Member-Secretary (Ex officio) |
| (e) | 1 (One) member of the Council from non-official Members to benominated keeping in view his experience in management and fundraising | Member |
| (f) | Invited/co-opted member to be taken with approval of thePresident, who will not enjoy any voting right. |