Supreme Court - Daily Orders
Ramathal And Ors. vs K.Rajamani (Dead) And Anr. on 11 September, 2019
Author: Ashok Bhushan
Bench: Ashok Bhushan
ITEM NO.15 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 114310/2019,114313/2019,114314/2019,114319/2019, in Civil Appeal
No(s). 8830/2012
RAMATHAL AND ORS. & ORS. Appellant(s)
VERSUS
K.RAJAMANI (DEAD) AND ANR. & ANR. Respondent(s)
IA No. 114314/2019 - APPLICATION FOR PERMISSION
IA No. 114310/2019 - APPLICATION FOR SUBSTITUTION
IA No. 114313/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 114319/2019 - EXEMPTION FROM FILING O.T.)
Date : 11-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
[IN CHAMBER]
For Appellant(s)
Mr. Nishe Rajen Shonker, AOR
For Respondent(s)
Mr. K. K. Mani, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for substitution of LRs for deceased R-1 is allowed. Delay in filing substitution application is condoned.
Application to amend cause title is allowed.
(MANASWINI DEVI SHARMA) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT Signature Not Verified BRANCH OFFICER Digitally signed by ASHOK RAJ SINGH Date: 2019.09.17 16:13:04 IST Reason: