Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2) in West Bengal Industrial Disputes Rules, 1958

(2)Notice for production of documents before the Conciliation officer shall be in Form D. Such notice shall be served either personally or by registered post.[Rule 12A. Settlement of dispute on representation from individual workman.