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Supreme Court - Daily Orders

M/S. Picasso Overseas vs Commissioner Of Customs on 14 October, 2019

Author: Ajay Rastogi

Bench: Ajay Rastogi

     ITEM NO.31                         COURT NO.12                 SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   25324/2016

     M/S. PICASSO OVERSEAS                                          Petitioner(s)

                                                 VERSUS

     COMMISSIONER OF CUSTOMS            & ANR.                      Respondent(s)


     Date : 14-10-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE AJAY RASTOGI
                                           [IN CHAMBER]

     For Petitioner(s)

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

No one has put appearance despite service of notice effected on the petitioner earlier issued by the Registry vide Registrar's order dated 07.08.2019.

list the matter after two weeks.

     (SWETA DHYANI)                                              (R.S. NARAYANAN)
     SENIOR PERSONAL ASSISTANT                                   COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
SWETA DHYANI
Date: 2019.10.17
16:37:46 IST
Reason: