Supreme Court - Daily Orders
M/S. Picasso Overseas vs Commissioner Of Customs on 14 October, 2019
Author: Ajay Rastogi
Bench: Ajay Rastogi
ITEM NO.31 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25324/2016
M/S. PICASSO OVERSEAS Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS & ANR. Respondent(s)
Date : 14-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
[IN CHAMBER]
For Petitioner(s)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
No one has put appearance despite service of notice effected on the petitioner earlier issued by the Registry vide Registrar's order dated 07.08.2019.
list the matter after two weeks.
(SWETA DHYANI) (R.S. NARAYANAN)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
SWETA DHYANI
Date: 2019.10.17
16:37:46 IST
Reason: