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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(2)(c) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(c)the conditions of service of the Chairman, the Managing Director and the non-official directors including the payment of any honorarium or sitting fees for attending the meetings of the Board and any other allowances and the manner of filling casual vacancies in the office of the non-official directors of the Board;