Delhi High Court - Orders
M/S Bharat Heavy Electicals Limited vs M/S Driplex Water Engineering Pvt ... on 2 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 368/2020, I.A. 2256/2020 & I.A. 2257/2020
M/S BHARAT HEAVY ELECTICALS LIMITED ..... Petitioner
Through: Ms. Mani Gupta and Ms. Vishakha
Saluja, Advocates
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: Mr. Vikram Nandrajog, Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 02.05.2023 Learned counsel for the parties are directed to file written submissions alongwith joint convenience compilation within four weeks from today.
List on 7th August, 2023.
CHANDRA DHARI SINGH, J MAY 2, 2023 Dy/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:03.05.2023 17:54:37