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Delhi High Court - Orders

M/S Bharat Heavy Electicals Limited vs M/S Driplex Water Engineering Pvt ... on 2 May, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                 $~23
                 *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                 +        O.M.P. (COMM) 368/2020, I.A. 2256/2020 & I.A. 2257/2020
                          M/S BHARAT HEAVY ELECTICALS LIMITED      ..... Petitioner
                                       Through: Ms. Mani Gupta and Ms. Vishakha
                                                Saluja, Advocates

                                             versus

                          M/S DRIPLEX WATER ENGINEERING PVT LIMITED
                                                                    ..... Respondent
                                       Through: Mr. Vikram Nandrajog, Advocate

                          CORAM:
                          HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                       ORDER

% 02.05.2023 Learned counsel for the parties are directed to file written submissions alongwith joint convenience compilation within four weeks from today.

List on 7th August, 2023.

CHANDRA DHARI SINGH, J MAY 2, 2023 Dy/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:03.05.2023 17:54:37