Section 17(1)(viii) in The Jadavpur University Act, 1981

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State of West Bengal - Subsection

Section 17(1)(viii) in The Jadavpur University Act, 1981

(viii)[ to consider the Annual Statement of Accounts, the Audit Report in respect of the Annual Statement of Accounts, the Internal Audit Report and the Annual Budget approved by the Executive Council and to pass such resolutions relating thereto as may be considered necessary : [[Clause (viii) substituted by W.B. Act 5 of 1983, which was earlier as under :-

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State of West Bengal - Subsection

Section 17(1)(viii) in The Jadavpur University Act, 1981