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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(8) in The Orissa Marine Fishing Regulation Rules, 1983

(8)In case neither the owner nor any of the crews signs in the seizure list, the Authorised Officer shall mention the fact and shall obtain the signature of any other crews of other vessels or of any other witness of the locality in the seizure list.Chapter-V Adjudicating Officer