Calcutta High Court (Appellete Side)
The Calcutta University Employees ... vs The State Of West Bengal & Ors on 16 November, 2022
Author: Kausik Chanda
Bench: Kausik Chanda
16.11.2022
item No.100
n.b.
ct. no.238
WPA 20252 of 2019
The Calcutta University Employees Association
-Vs-
The State of West Bengal & Ors.
Mr. Sanjoy Mukherjee,
... for the petitioner.
Mr. Swapan Kr. Dutta,
Mr. Dipankar Das Gupta,
... for the State respondents.
Let Affidavit in opposition be filed by the respondents within two weeks from date; reply thereto, if any, be filed one week thereafter.
List the matter after three weeks under the same heading.
(Kausik Chanda, J.)