Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 459] [Entire Act] State of Rajasthan - Subsection Section 459(1) in The General Rules (Civil), 1986 (1)to present applications signed by their masters for-(a)copies,(b)return of documents,(c)repayment of deposits,(d)inspection, and(e)all applications of a routine nature.
