Bombay High Court
Manoj Mangal Varli vs Deputy Collector (Hq) Daman And Anr on 18 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-120
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6624 OF 2023
Daxesh Natwar Tandel ....PETITIONER
V/S
Deputy Collector Hq Daman And Anr ....RESPONDENT
WITH WRIT PETITION NO. 6533 OF 2023 Manoj Mangal Varli ....PETITIONER V/S Deputy Collector (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 8110 OF 2023 Ashokkumar Babubhai Halpati ....PETITIONER V/S Deputy Collector (hq) And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6476 OF 2023 Sheela Narsih Mitna ....PETITIONER V/S Deputy Collector (hq) , Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6483 OF 2023 Page 1/3 ::: Uploaded on - 19/07/2023 ::: Downloaded on - 20/07/2023 02:48:50 ::: Jaymala J Mitna ....PETITIONER V/S Deputy Collector (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6478 OF 2023 Pravinaben Kapil Mitna ....PETITIONER V/S Deputy Collecto (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6477 OF 2023 Uttambhai Mitna ....PETITIONER V/S Deputy Collector (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6485 OF 2023 Gauriben Anilbhai Mitna ....PETITIONER V/S Deputy Collector (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6226 OF 2023 Mangliben B. Mitna ....PETITIONER V/S Deputy Collector Hq Daman And Anr ....RESPONDENT Page 2/3 ::: Uploaded on - 19/07/2023 ::: Downloaded on - 20/07/2023 02:48:50 ::: CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 18th July, 2023 P.C. :
Due to paucity of time, stand over to 13/09/2023. Interim order, if any, to continue till then.
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