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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(10) in Andhra Pradesh Excise Act, 1968

(10)"excise duty" or "countervailing duty" means the duty of excise or countervailing duty, as the case may be, mentioned in Entry 51 in List II of the Seventh Schedule to the Constitution [and includes additional excise duty or additional countervailing duty, as the case may be] [Added by Act No. 9 of 2017, dated 1.5.2017];