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[Cites 0, Cited by 29] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(l) in The Prevention Of Cruelty To Animals Act, 1960

(l)mutilates any animal or kills any animal (including stray dogs) by using the method of strychnine injections in the heart or in any other unnecessarily cruel manner; or;