Madhya Pradesh High Court
Smt Bismilla Bee vs Ku Farmeen on 8 March, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1
The High Court Of Madhya Pradesh
CRR No. 3143 of 2021
(SMT BISMILLA BEE Vs KU FARMEEN)
Jabalpur, Dated : 08-03-2022
Mr. Lalji Kushwaha, learned counsel for the appellant.
Heard on question of admission.
This revision seems arguable, therefore, admitted for hearing.
Issue notice to respondent by both modes on payment of process fee within
seven working days.
List this case for final hearing in due course.
(SMT. ANJULI PALO) JUDGE shahina Signature Not Verified SAN Digitally signed by SHAHINA KHAN Date: 2022.03.09 17:31:42 IST