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Madhya Pradesh High Court

Smt Bismilla Bee vs Ku Farmeen on 8 March, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

                                                                            1
                                                 The High Court Of Madhya Pradesh
                                                          CRR No. 3143 of 2021
                                                                  (SMT BISMILLA BEE Vs KU FARMEEN)

                                   Jabalpur, Dated : 08-03-2022
                                             Mr. Lalji Kushwaha, learned counsel for the appellant.

                                             Heard on question of admission.
                                             This revision seems arguable, therefore, admitted for hearing.
                                             Issue notice to respondent by both modes on payment of process fee within

seven working days.

List this case for final hearing in due course.

(SMT. ANJULI PALO) JUDGE shahina Signature Not Verified SAN Digitally signed by SHAHINA KHAN Date: 2022.03.09 17:31:42 IST