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Bombay High Court

Kedar Ramakant Kakodkar vs Auduth Timblo on 17 November, 2025

                                   FA 95 of 2019

  Meena

           IN THE HIGH COURT OF BOMBAY AT GOA
                   FIRST APPEAL NO.95 OF 2019
                             WITH
  CRIMINAL WRIT PETITION NO.54 OF 2022, CRIMINAL MISC.
APPLICATION NO.254 OF 2022 (F), CRIMINAL MISC. APPLICATION
NO.255 OF 2022 (F), MISC.CIVIL APPLICATION NO.1314 OF 2025 (F),
         STAMP NUMBER (APPLN.) NO.3497 OF 2019 (F)
                FIRST APPEAL NO.95 OF 2019
AUDUTH TIMBLO.,                          ... APPELLANT
  Versus
KEDAR RAMAKANT KAKODKAR.,                ... RESPONDENT
                        WITH
          CRIMINAL WRIT PETITION NO.54 OF 2022
KEDAR RAMAKANT KAKODKAR                ... PETITIONER
  Versus
AUDUTH TIMBLO                          ... RESPONDENT
                          WITH
        CRIMINAL MISC. APPLICATION NO.254 OF 2022 (F)
                            IN
           CRIMINAL WRIT PETITION NO.54 OF 2022
KEDAR RAMAKANT KAKODKAR                 ... APPLICANT
  Versus
AUDUTH TIMBLO                           ... RESPONDENT
                          WITH
        CRIMINAL MISC. APPLICATION NO.255 OF 2022 (F)
                            IN
           CRIMINAL WRIT PETITION NO.54 OF 2022
KEDAR RAMAKANT KAKODKAR                 ... APPLICANT
  Versus
AUDUTH TIMBLO                           ... RESPONDENT
                          WITH
         MISC.CIVIL APPLICATION NO.1314 OF 2025 (F)
                           IN
                FIRST APPEAL NO.95 OF 2019
AUDUTH TIMBLO.,                          ... APPLICANT
  Versus
KEDAR RAMAKANT KAKODKAR.,                ... RESPONDENT
                             WITH
              STAMP NUMBER (APPLN.) NO.3497 OF 2019 (F)

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                                  17th November, 2025
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                                      FA 95 of 2019

                           IN
                FIRST APPEAL NO.95 OF 2019
KEDAR RAMAKANT KAKODKAR.,                ... APPLICANT
  Versus
AUDUTH TIMBLO.,                          ... RESPONDENT
Mr. Preetam Talaulikar, Advocate for the Appellant in FA No.
95/2019 and for the Respondent in STA No. 3497/2019(F), WPCR
No. 54/2022, CRMA No. 254/2022(F) and CRMA No. 255/2022(F).

                           CORAM:- VALMIKI MENEZES, J.

DATED :- 17th November, 2025 P.C.:

1. Not on board. Taken on board.
2. Mr Preetam Talaulikar, learned Advocate submits that this Court had directed to list the matter on the final hearing board; however, the same has not been placed on the final hearing board.
3. Registry to list the matter on the final hearing board commencing from January, 2026.

VALMIKI MENEZES, J.

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