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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(10) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(10)The clinical establishment shall generate and submit a report regarding occurrence of such diseases as a part of mandatory reporting under rule 23 to such appropriate authority in such manner and generate and maintain a register thereof in such form containing such particulars as may be notified.