Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(e) in Karnataka Industrial Areas Development Act, 1966 (e)[ two nominees of the Industrial Development Bank of India.] [Substituted by Act 19 of 1987 w.e.f. 4.5.1987]
