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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(5)(a) in The U.P. Water Supply and Sewerage Act, 1975

(a)cause the accounts of the Nigam together with the audit report thereon, received by it under sub-section (4) to be laid annually before each House of the State Legislature, and