Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 4A in Kerala Marine Fishing Regulation Act, 1980 4A. Prohibition of use of fishing vessel in contravention of any order made under S.4. [renumbered by THE KERALA MARINE FISHING REGULATION (AMENDMENT) ACT, 2021]
