Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

Madras Presidency - Subsection

Section 131(1)(a) in Madras Estates Land Act, 1908

(a)for payment to the Government the amount deducted for poundage under clause (a) of sub-section (1) of section 127;