Section 12 in Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019
12. Power to relax.
- Where the Bureau is of the opinion that it is necessary or expedient so to do, it may, for reasons to be recorded in writing, relax any of the provisions of these regulations in respect of any class or category of persons:Provided that the approval of the Central Government shall be taken for such relaxation before it is implemented.
