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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(d) in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

(d)hawk or sell any goods or wares or canvass any customer for such goods or wares or display any advertisement in any form or show a visitor round for monetary consideration, except under the authority of, or under and in accordance with the conditions of a licence granted, by an archaeological officer; or