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State of Madhya Pradesh - Section

Section 1 in The M.P. Factories Rules, 1962

1. Short title, extent and commencement.

(1)These rules may be cited as Madhya Pradesh Factories Rules, 1962.
(2)They shall extend to the whole of Madhya Pradesh.
(3)These rules save such rules which contain provisions for their enforcement, shall come into force from the date of publication in the Official Gazette.