Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107H] [Entire Act] State of Rajasthan - Subsection Section 107H(ii) in Rajasthan Panchayati Raj Act, 1994 (ii)"abadi", "abadi area" or "abadi land" shall have the same meaning as has been assigned to them in clause (b) of Section 103 of the Rajasthan Land Revenue Act, 1956 (Act No. 15 of 1956); and
