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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(b) in The Orissa State Municipal Council's Union Rules, 1966

(b)Where, a Municipal Council has been either superseded or dissolved but not reconstituted, there is no Chairman, or Vice-Chairman, the Special Officer and the Officer-in-charge of the Council.