Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 3 in Tamil Nadu Municipal Electrical Engineering Service Rules, 1970

3. Appointment.

(a)Appointment to the posts shall be made as follows -
Post Method of recruitment
1. Municipal Electrical Engineers, Grade I By deputation from Tamil Nadu Electricity Boardin the rank of Divisional Electrical Engineer. By promotion fromMunicipal Electrical Engineer, Grade II
2. Municipal Electrical Engineer, Grade II By deputation from Tamil Nadu Electricity Boardin the rank of Assistant Engineer.
    By promotion from Municipal Electrical Engineer,Grade III.
3. Municipal Electrical Engineer, Grade III By promotion from Supervisor By directrecruitment
(b)Promotions to the posts shall be made on grounds of merit and ability seniority being considered only where merit and ability are approximately equal.