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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Janpad Panchayats (Accounts) Rules, 1999

(1)All the receipt books and the receipts contained shall have pre-printed serial numbers and bound in volumes containing 100 receipts in duplicate. The counter foils of the first and last receipt shall be verified and certified by the Chief Executive officer or such