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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(6) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(6)The application prescribed for admission of students and the advertisement calling for the application shall invariably contain the particulars or order under which the institution has been established.