Section 2(1)(f) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)"quarter" in relation to the year means a period of three months ending on the 30th June, 30th September 31st December or 31st March;

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