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[Cites 0, Cited by 0] [Section 174] [Entire Act]

State of Telangana - Subsection

Section 174(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)the salaries and other allowances of all municipal officers and servants and all contributions to provident funds, pension, gratuities payable under the provisions of this Act or the bye-laws or of the statement framed under this Act for the time being in force;