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State of Rajasthan - Section

Section 30 in Rajasthan Panchayati Raj Rules, 1996

30. Travelling allowance.

- If any such person as is mentioned in Rule 28 performs any journey for any of the proposes specified in that rule, he shall, in addition to the daily allowance admissible to him thereunder, be also entitled to receive from the funds a travelling allowance for the journey both ways as laid down by the Government from time to time.