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Union of India - Section

Section 3 in The Use of low power devices or equipments for indoor applications in the 433 to 434 MHz frequency range (Exemption from Licensing Requirement) Rules, 2012

3. Use of low power devices or equipments ,for indoor applications in the 433 to 434 MHz frequency range.

- No person shall require license to establish, maintain, work, possess or deal in any wireless equipment for the purpose of usage of low power devices, or equipments for indoor applications in the 433 to 434 MHz frequency range, on non-interference, Non-protection and shared (non exclusive) basis, with built-in antenna and Technical parameters as specified in the Table below, namely: -TableTechnical characteristics
Frequency Band Maximum Effective Radiated Power (ERP),and Emission, Bandwidth Antenna
(1) (2) (3)
433 to 434 MHz 10 milliwattsWith a channel bandwidthwithin 10 KHz Built-in only
Provided that it does not in any way, affects the licensing rights or procedures of existing and planned wireless operations, in this frequency band.