Kerala High Court
Dr. Joshi George P vs Kerala University Of Fisheries & Ocean ... on 28 February, 2017
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
TUESDAY, THE 28TH DAY OF FEBRUARY 2017/9TH PHALGUNA, 1938
WP(C).No. 14158 of 2016 (T)
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PETITIONER(S):
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DR. JOSHI GEORGE P.,
LIBRARIAN, ST.ALBERT'S COLLEGE, ERNAKULAM,
RESIDING AT PULIKKAL, RAINBOW GARDENS,
UNICHIRA, CHANGAMPUZHA NAGAR P.O.,
ERNAKULAM - 682 033.
BY ADVS.SMT.SREEDEVI KYLASANATH
SRI.JOSELAL GEORGE
SRI.ACHUTH KYLAS
RESPONDENT(S):
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1. KERALA UNIVERSITY OF FISHERIES & OCEAN STUDIES,
REPRESENTED BY ITS REGISTRAR,
PANANGAD.P.O., KOCHI - 682 506.
2. BEENA C.,
DEPUTY LIBRARIAN,
COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY - 682 022.
3. MUHAMMED SALIH T.K.,
INFORMATION SCIENTIST,
UNIVERSITY OF CALICUT,
THENJIPPALAM - 673 635.
R1 BY ADVS. SRI.MILLU DANDAPANI, SC
SRI.PAUL JACOB, SC
R2 BY ADVS. SRI.ASOK M.CHERIAN
SRI.T.R.RENJITH
SRI.R.ROHITH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 28-02-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
msv/
P.V.ASHA, J.
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W.P(C) No.14158 of 2016-T
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Dated this the 28th day of February, 2017
JUDGMENT
The learned counsel for the petitioner submits that this writ petition has become infructuous. Accordingly, the writ petition is dismissed as infructuous.
Sd/-
(P.V.ASHA, JUDGE) rtr/ /true copy/ P.S to Judge