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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Ajmer vs M/S Nitin Spinners Ltd. on 31 August, 2021

Bench: A.M. Khanwilkar, Sanjiv Khanna, J.K. Maheshwari

     ITEM NO.8                   Court 3 (Video Conferencing)                SECTION XV

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17956/2020

     (Arising out of impugned final judgment and order dated 19-09-2019
     in DBITA No. 31/2019 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     PR. COMMISSIONER OF INCOME TAX, AJMER                                   Petitioner(s)

                                                       VERSUS

     M/S NITIN SPINNERS LTD.                                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.85740/2020-CONDONATION OF DELAY
     IN FILING)

     Date : 31-08-2021 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.M. KHANWILKAR
                          HON'BLE MR. JUSTICE SANJIV KHANNA
                          HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)                 Mr.   N. Venkatraman, ASG
                                       Mr.   P.V. Yogeswaran, Adv.
                                       Ms.   Gargi Khanna, Adv.
                                       Mr.   Bhuvan Mishra, Adv.
                                       Mr.   Raj Bahadur Yadav, AOR

                                       Mrs. Anil Katiyar, AOR (NP)

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

We decline to interfere in this Special Leave Petition. The Special Leave Petition is accordingly dismissed.

In view of the above, pending application(s) Signature Not Verified Digitally signed by NEETU KHAJURIA shall stand disposed of.

Date: 2021.08.31 19:11:42 IST Reason:

(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER