Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Ajmer vs M/S Nitin Spinners Ltd. on 31 August, 2021
Bench: A.M. Khanwilkar, Sanjiv Khanna, J.K. Maheshwari
ITEM NO.8 Court 3 (Video Conferencing) SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17956/2020
(Arising out of impugned final judgment and order dated 19-09-2019
in DBITA No. 31/2019 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
PR. COMMISSIONER OF INCOME TAX, AJMER Petitioner(s)
VERSUS
M/S NITIN SPINNERS LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.85740/2020-CONDONATION OF DELAY
IN FILING)
Date : 31-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. N. Venkatraman, ASG
Mr. P.V. Yogeswaran, Adv.
Ms. Gargi Khanna, Adv.
Mr. Bhuvan Mishra, Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. Anil Katiyar, AOR (NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We decline to interfere in this Special Leave Petition. The Special Leave Petition is accordingly dismissed.
In view of the above, pending application(s) Signature Not Verified Digitally signed by NEETU KHAJURIA shall stand disposed of.
Date: 2021.08.31 19:11:42 IST Reason:(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER