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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(5) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(5)The terms and conditions of service of the Chairperson and other Members of the Fee Structure Committee shall be such as may be prescribed.