Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(26) in Gujarat High Court Rules, 1993 (26)[ All the matters as provided under Section-7 of 'The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015'.] [Inserted vide High Court Notification No.C.2002/93, dated 16.06.2016.]II. Criminal
