Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 80HH(2)] [Section 80HH] [Entire Act] Union of India - Subsection Section 80HH(2)(ii) in The Income Tax Act, 1961 (ii)it is not formed by the splitting up, or the reconstruction, of a business already in existence in any backward area: