Manipur High Court
Thokchom Soniya Devi vs Wahengbam Madanlal Singh on 22 April, 2024
LAIREN Digitally
signed by
MAYUM LAIRENMAYU
M INDRAJEET Item No. 62
INDRAJ SINGH IN THE HIGH COURT OF MANIPUR
Date:
EET 2024.04.26
AT IMPHAL
00:01:47
SINGH +05'30'
Mat. App. No. 1 of 2022
Thokchom Soniya Devi
Appellant
Vs.
Wahengbam Madanlal Singh
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 27.05.2024.
Earlier interim order to continue till the next date of hearing.
JUDGE CHIEF JUSTICE
Indrajeet