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Manipur High Court

Thokchom Soniya Devi vs Wahengbam Madanlal Singh on 22 April, 2024

LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET                                                                            Item No. 62
INDRAJ SINGH                          IN THE HIGH COURT OF MANIPUR
       Date:
EET    2024.04.26
                                                AT IMPHAL
       00:01:47
SINGH +05'30'
                                           Mat. App. No. 1 of 2022
                         Thokchom Soniya Devi
                                                                                         Appellant
                                               Vs.
                         Wahengbam Madanlal Singh
                                                                                      Respondent
                                              BEFORE
                        HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                        HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                   ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 27.05.2024.
Earlier interim order to continue till the next date of hearing.
                                  JUDGE                               CHIEF JUSTICE
            Indrajeet