Madhya Pradesh High Court
M/S Parle Biscuit Pvt. Ltd. vs Union Of India on 30 October, 2017
THE HIGH COURT OF MADHYA PRADESH
WP-17415-2017
(M/S PARLE BISCUIT PVT. LTD. Vs UNION OF INDIA)
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Jabalpur, Dated : 30-10-2017
Shri Jaideep Sirpurkar, Advocate for the petitioners.
Shri Amit Seth, G.A. for the respondent/State.
Learned counsel for the petitioners states that subject-matter of the writ petition is assigned to learned Single Bench.
Let office to examine and place before a Bench as per Roster.
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
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