Andhra Pradesh High Court - Amravati
Justice Elipe Dharma Rao Retd vs The State Of Andhra Pradesh on 18 December, 2024
APHC010036142018
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-72
[3483]
AT AMARAVATI
WP(PIL) NO: 8 of 2018
Justice Elipe Dharma Rao (retd) ...Petitioner
Vs.
The State Of Andhra Pradesh and Others ...Respondent(s)
**********
Advocate for Petitioner: LETTER Advocate(s) for Respondent(s): GP FOR REVENUE (AP), GP FOR FISHERIES (AP), GP FOR IRRI AND CAD (AP) CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE RAVI CHEEMALAPATI DATE : 18th December 2024 PC:
Due to paucity of time, the matter is adjourned. List on 12.03.2025.
DHIRAJ SINGH THAKUR, CJ RAVI CHEEMALAPATI, J akn