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Chattisgarh High Court

Kamal Kishore vs State Of Chhattisgarh 15 Mcrc/339/2019 ... on 14 January, 2019

                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                               MCRC No. 305 of 2019
                                   Kamal Kishore Versus State Of Chhattisgarh



    1

14-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi