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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Bengal Presidency - Subsection

Section 5(2)(a) in The Bengal Legislative Assembly (Members' Emoluments) Act, 1937

(a)to prescribe the periods during which, and the conditions under which, daily allowance and conveyance allowance may be drawn, and the circumstances under which such allowances may be withheld;