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[Cites 0, Cited by 0] [Section 762] [Entire Act]

State of Haryana - Subsection

Section 762(3) in Punjab Jail Manual

(3)European military prisoners and military insanes shall invariably be conveyed in second class carriages. In the case of non-military European prisoners it is in the discretion of the Superintendent to despatch them in second class, inter class or third class carriages. In all cases, however, in which it is considered desirable that the escort of such prisoners should consist of European police the prisoners will be conveyed in second class carriages.All other prisoners not included in the foregoing categories shall be conveyed in third class carriages.