Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 85 in Bihar Factories Rules, 1950 85. Notice of periods of work for children. - The notice of periods of work for child workers shall be in Form no. 13, and it shall be maintained in the manner prescribed in sub-section (2) of Section 108 of the Act.
