Madhya Pradesh High Court
Union Of India & Ors. vs Naba Kumar Cjakraborty on 7 November, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari, Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
&
HON'BLE SHRI JUSTICE PRAKASH CHANDRA GUPTA
ON THE 7 th OF NOVEMBER, 2023
WRIT PETITION No. 6535 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI.
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
AJAY KHERDE S/O DNYANESHWERRAO KHERDE, AGED
ABOUT 39 YEARS, SCIENTIFIC ASSISTANT/B, RRCAT,
R/O C-39/4, RRCAT COLONY, INDORE, (MADHYA
PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6523 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI.
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
2
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
KAMLESH KUMAR MALVIYA S/O LATE SHRI
BHAGWANDAS MALVIYA, AGED ABOUT 46 YEARS,
OCCUPATION: SERVICE C-3/4, RRCAT COLONY, INDORE
(MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6524 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONER
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
1. VISHWAMITRA SHARMA S/O DHANESHWAR
SHARMA, AGED ABOUT 47 YEARS, SCIENTIFIC
ASSISTANT/C, RRCAT, R/O C-4/1, RRCAT
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
3
COLONY,INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6531 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
SHANKARLAL BAGHEL S/O LATE SHRI TUKARAM
BAGHEL, AGED ABOUT 42 YEARS, SCIENTIFIC
ASSISTANT/D, RRCAT, R/O OCCUPATION: SERVICE C-
34/6, RRCAT COLONY, INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6532 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
Signature Not Verified
SUKHNIWAS, PO, CAT, INDORE (MADHYA
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
4
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
SUNIL KUMAR S/O LATE SHRI SIYASHARAN SINGH,
AGED 40 YEARS, SCIENTIFIC ASSISTANT/B, RRCAT, R/O
C-10/1, RRCAT COLONY, INDORE (MADHYA PRADESH))
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6533 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONER
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
LAKSHAMAN SINGH S/O LATE SHRI LOKMAN SINGH,
AGED ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/C, C-
43/6, RRCAT COLONY,INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
5
WRIT PETITION No. 6534 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
TREPAN SINGH S/O LATE SHRI MOARSINGH, AGED
ABOUT 47 YEARS, SCIENTIFIC ASSISTANT/B RRCAT.,
R/O C-35/5, RRCAT COLONY, INDORE (MADHYA
PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6536 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
6
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
LAL VISHWANATH S/O VISHWANATHAN, AGED ABOUT
44 YEARS, SCIENTIFIC ASSISTANT/B RRCAT., R/O C-
42/1,RRCAT COLONY,INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6546 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
LAKSHMAN CHOUDHARY S/O LATE SHRI RAM SURESH
CHOUDHARY, AGED ABOUT 44 YEARS, SCIENTIFIC
ASSISTANT/C RRCAT., R/O C-8/3,RRCAT
COLONY,INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6547 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
7
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3 . CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
NABA KUMAR CJAKRABORTY S/O LATE SHRI SHIBA
KALI CHAKRABORTY, AGED ABOUT 45 YEARS,
SCIENTIFIC ASSISTANT/B RRCAT., R/O C-42/4,RRCAT
COLONY,INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6548 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
UMESH KUMBHKAR S/O M.L.KUMBHKAR, AGED
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
8
ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/D, RRCAT,
R/O D-47/6,CAT COLONY,INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6550 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
AKHILESH B.PATHAK S/O B.S.PATHAK, AGED ABOUT 44
YEARS, SCIENTIFIC ASSISTANT/D, RRCAT, R/O D
SECTOR, 2008, SUDAMA NAGAR, INDORE (MADHYA
PRADESH)
.....RESPONDENT
(SHRI SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6551 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
9
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
CHATURBHUJ PANWAR S/O GOPI LAL PANWAR, AGED
ABOUT 44 YEARS, SCIENTIFIC ASSISTANT/C, RRCAT,
R/O C-44/6,RRCAT COLONY,INDORE (MADHYA
PRADESH)
.....RESPONDENT
(SHRI P.J.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6552 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH))
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
PRADUMAN KRISEN BHAN S/O LATE SHRI NILA KANTH
BHAN, AGED ABOUT 44 YEARS, SCIENTIFIC
ASSISTANT/B, RRCAT, R/O C-33/6,RRCAT
COLONY,INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
10
WRIT PETITION No. 6553 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
ARVIND KUMAR JAIN S/O LAXMI CHAND JAIN, AGED
ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/B, RRCAT,
R/O, C-27/6,RRCAT COLONY,INDORE (MADHYA
PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 6555 of 2008
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
11
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
DINESH KUMAR AGRAWAL S/O PURANMAL AGRAWAL,
AGED ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/D,
RRCAT, R/O 219 C, 6RAJENDRA NAGAR,INDORE
(MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 3888 of 2014
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH) : CAT,INDORE M.P.
(MADHYA PRADESH)
.....PETITIONERS
(SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)
AND
SHRI SHREEBHAGWAN SHARMA S/O SHRI ONKAR LAL,
R / O C-12/3 RRCAT COLONY INDORE (MADHYA
PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 3891 of 2014
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
12
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI MANOJ MANAV, LEARNED COUNSEL FOR THE PETITIONER [P-3].
AND
SHRI RC YADAV S/O SHRI POOJAN YADAV RRCAT
COLONY INDORE (MADHYA PRADESH)
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
WRIT PETITION No. 3895 of 2014
BETWEEN:-
1. UNION OF INDIA & ORS. THROUGH SECRETARY,
DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
BHAWAN CSM MARG, MUMBAI
2. RAJA RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
SUKHNIWAS, PO, CAT, INDORE (MADHYA
PRADESH)
3. CHIEF ADMINISTRATIVE OFFICER, RAJA
RAMANNA CENTRE FOR ADVANCED
TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
(MADHYA PRADESH)
.....PETITIONERS
(SHRI MANOJ MANAV, LEARNED COUNSEL FOR THE PETITIONER [P-3].
AND
SHRI SUNIL POL S/O SHRI PANDURANG 2233 SECTOR B
SUDAMA NAGAR INDORE (MADHYA PRADESH)
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59
13
.....RESPONDENT
(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)
This petition coming on for orders this day, Justice Sushrut Arvind
Dharmadhikari passed the following:
ORDER
Heard finally with the consent of both the parties.
This order shall govern disposal of aforesaid Writ Petition Nos.W.P. Nos.6535/2008, 6523/2008, 6524/2008, 6531/2008, 6532/2008, 6533/2008, 6534/2008, 6536/2008, 6546/2008, 6547/2008, 6548/2008, 6550/2008, 6551/2008, 6552/2008, 6553/2008, 6555/2008, 3888/2014, 3891/2014 and 3895/2014. Regard being had to the similitude of the controversy involved in the aforesaid petitions, they have been heard analogously and disposed of by this singular order.
2. For the sake of convenience, facts of W.P. No.6535/2008 are taken.
3. In this petition uner Article 227 of the Constitution of India, the petitioners have challenged the order dated 17.07.2008, passed in O.A. No.765/2007, passed by the Cental Administrative Tribunal, (CAT), Jabalpur Bench, Circuit Court Sitting at Indore directing the petitioners to extend the benefits of judgment of Hyderabad Bench, subject to the orders passed in W.P. No.5523/2006 and other similar connected petitions pending before the Hon'ble Court of Andhra Pradesh.
4. Learned counsel for the petitioner/Union of India has brought to the notice of this Court the orders passed in W.P. No.5523/2006 and other connected matters passed by the Division Bench of High Court of Telangana which is as follows :-
"Heard learned Assistant Solicitor General for writ petitioners and learned cousnel for responents Smt. N. Shoba for Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59 14 respondents.
2. The claim of the respondents in these writ petitions was to grant promotion as Scientific Assistant-B from the date of their eligibility.
3. Learned Assistant Solicitor General submits that through, the orders of the Central Administrative Tribunal, Hyderabad bench are challenged in these writ petitions, during the pendency of writ petitions, as directed by the Tribunal in its common order dated 27.10.2006, respondents in these writ petitons were granted promotion as Scientific Assistant-B with effect from 1.2.1992. Court is also infromed that 11 respondents are in service and 12 responents have retired from service.
4. In the above circumstances, Court is not inclined to go into the validity of the decision of the Tribunal at this distance of time. Accordinlgy, the writ petitions are dismissed. No cost. Miscellaneous applications, if any pending stand closed. "
5. Learned counsel for the petitioners submitted that in view of the aforesaid order, nothing survives for further adjudication in this case.
6. Accordingly, these writ petitions are disposed off in terms of the common order dated 07.03.2022, passed in W.P. No.5523/2006 by the Telangana High Court.
7. A copy of this order be palced in the record of other connected cases.
(S. A. DHARMADHIKARI) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
pn
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 07-11-2023
21:51:59