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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(2)Decision of Collector final. - The decision of the Collector as to whether at any time any damage has been occasioned to the grantee and, as to the compensation to be paid, shall be final and binding upon the parties and each of them.