Kerala High Court
Ramkumar V.G vs State Of Kerala on 22 November, 2024
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
O.P.(KAT).No.157/2020 and conn.cases
-:1:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 157 OF 2020
AGAINST THE ORDER DATED 14/2/2020 IN OA (EKM) NO.280 OF 2019
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 ASHIN SHAJAN,S/O.SRI.ELIAS SHAJAN T.K.,
AGED 25 YEARS
RESIDING AT THOTTPPATTU HOUSE, ALLAPRA. P.O.,
PERUMBAVOOR, ERNAKULAM-683556.
2 RAMYA.G.KRISHNAN,
AGED 34 YEARS
D/O.SRI.S. GOPALAKRISHNAN, RESIDING AT THIYADI HOUSE,
VIVEKANADA LANE, DEVANKULANGARA, EDAPPALLY.P.O,
ERNAKULAM DISTRICT-682024.
3 VIDYA.M,
AGED 32 YEARS
D/O.SRI.P. MURALEEDHARAN, RESIDING AT AVITTOM HOUSE,
KOPPARAMBU, EROOR NORTH, THRIPUNITHURA, ERNAKULAM
DISTRICT-682306,
4 SUBHA RAJAN,
AGED 32 YEARS
D/O.THE LATE T.C. RAJAN, RESIDIGN AT THEENDAPPARAYIL
HOUSE, CHETHICODU.P.O, KUNNAPPILLY, ERNAKULAM DISTRICT-
682315
BY ADVS.
O.P.(KAT).No.157/2020 and conn.cases
-:2:- 2024:KER:87094
O.V.RADHAKRISHNAN (SR.)
HARI R.
H.VISHNUDAS
S.SOORYA GAYATHRY
RESPONDENT/S:
1 STATE OF KERALA,REPRESENTED
BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001
2 ADDITIONAL CHIEF SECRETARY,
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
3 PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION9COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001
4 SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE HOUSE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001
5 DIRECTOR AND HEALTH SERVICE, DIRECTORATE OF HEALTH
SERVICE, MEDICAL COLLEGE.P.O,
THIRUVANANTHAPURAM-695011
6 STATE POLCE CHIEF,
POLICE HEADQUARTERS, SASTHAMANGALAM.P.O,
THIRUVANANTHAPURAM-695010
7 DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, ERNAKULAM-682011
8 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM-695004
9 DIRECTOR OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT
OFFICE,KARSHAKA ROAD, ERNAKULAM SOUTH, ERNAKULAM
O.P.(KAT).No.157/2020 and conn.cases
-:3:- 2024:KER:87094
DISTRIT-682016
10 ADARSH.C.H,
CHULLIPPARAMBIL HOUSE, THODAPARAMBU, KOOVAPPADY.P.O,
PERUMBAVOOR, ERNAKULAM DISTRICT-683544
11 AMALESHKUMAR.R,
POOTHUNGAL HOUSE, C/O.LEELA NARAYANAN, AMABALAM ROAD,
UNICHIRA, ERNAKULAM-682021.ADDL.R12 TO R15 IMPLEADED.
12 ADDL.R12.DISTRICT MEDICAL OFFICER (HEALTH),
ERNAKULAM,PARK AVENUE ROAD, GENERAL HOSPITAL,ERNAKULAM,
KOCHI-682 011.
13 ADDL.R13: DEPUTY DIRECTOR OF EDUICATION,
GENERAL EDUCATION DEPATMENT,ERNAKULAM, CIVIL
STATION,KAKKANAD-682030.
14 ADDL.R14: DEPUTY DIRECTOR OF PANCHAYATH,
ERNAKULAM,CIVIL STATION,2ND FLOOR, KAKKANAD,ERNAKULAM-
682 030.
15 ADDL.R15: PRINCIPAL AGRICULTURAL OFFICER,
DEPARTMENT OF AGRICULTURE, PRINCIPAL AGRICULTURE
OFFCIE,CIVIL STAION, KAKKANAD,ERNAKUALM-682030.
16 ADDL.R16:DIRECTOR,
DIRECTORATE OF SCHEDULED CASTE DEVELOPMENT DEPARTMENT,
UNIVERISTY OF KERALA SENATE HOUSE CAMPUS,
NANDAVANAM,PALAYAM,THIRUVANANTHAPURAM-695033.
17 ADDL.R17:DISTRICT ANIMAL HUSBANDRY OFFICER,
OFFICE OF THE DISTRICT ANIMAL HUSBANDRY OFFICER, CLUB
ROAD,ERNAKULAM-68201.
18 ADDL.R18:DISTRICT REGISTRAR(GENERAL),
2ND FLOOR,CC-40/1017,PERUMPILLY BUILDING, OPPOSITE
MAHARAJAS COLLEGE GROUND,ERNAKULAM-682011.
19 ADDL.R19:DIRECTOR OF URBAN AFFAIRS,
DIRECTORATE OF URBAN AFFAIRS,1ST FLOOR, SWARAJ
BHAVAN,NANTHANCODE,THIRUVANANTHAPURAM-695033.
20 ADDL.R20:CHIEF ENGINEER (IRRIGATION AND
O.P.(KAT).No.157/2020 and conn.cases
-:4:- 2024:KER:87094
ADMINISTRATION),
DEPARTMENT OF IRRIGATION,SENATE HOUSE CAMPUS,
PALAYAM,THIRUVANANTHAPURAM-695033.
ADDITIONAL RESPONDENT NOS 12 TO 20 ARE IMPLEADED AS PER
THE ORDER DATED 19/07/2021 IN IA.2/2021 IN
OP(KAT)157/2020.
21 THE CHIEF SECRETARY,
STATE OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
IS SUO MOTU IMPLEADED AS ADDITIONAL RESPONDENT-21 IN
THE PARTY ARRAY AS PER ORDER DATED 16/2/2024 IN OP(KAT)
157/2020.
BY
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).29/2022, 181/2020 AND
CONNECTED CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:5:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 29 OF 2022
PETITIONER/S:
1 SANDHYA P K,
AGED 31 YEARS
D-O PUSHKARAN P K, PUTHUKKULAM HOUSE, NARIKKUNDU P.O.,
MAJAPPARA, WAYANAD, PIN - 673593
2 ABHIJIT T JINENDRAN,
AGED 29 YEARS
S-O JINENDRAN, BHOOTHANAM COLONY POST, VETTIMOOLA,
PULPALLY, WAYANAD, PIN - 673579
3 NINU GEORGE,
AGED 31 YEARS
D-O GEORGE K M, KOONAMPARAMBIL HOUSE, CHERUPUZHA,
MANANTHAVADY P.O., WAYANAD, PIN - 670645
BY ADVS.
MOLTY MAJEED
C.A.MAJEED
K.H.ASIF
P.B.UNNIKRISHNAN NAIR
RUBEN GEORGE ROCK
O.P.(KAT).No.157/2020 and conn.cases
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RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
ERNAKULAM, PIN - 695001
2 ADDITIONAL CHIEF SECRETARY,
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
3 PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
4 SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
5 THE DIRECTOR OF HEALTH SERVICES,
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM, PIN - 695011
6 STATE POLICE CHIEF,
POLICE HEADQUARTERS, SASTHAMANGALAM P.O.,
THIRUVANANTHAPURAM, PIN - 695010
7 THE DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, WAYANAD, KALPETTA,
POONTHURVAYAL P.O., WAYANAD, PIN - 673577
8 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, THULASI HILLS, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
9 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE, 2ND
FLOOR, MGT BUILDINGS, NORTH KALPETTA P.O., WAYANAD, PIN
- 673122
O.P.(KAT).No.157/2020 and conn.cases
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10 SUNEESH KUMAR S N
S-O. SIVAN PILLAI, AGED 30 YEARS, RESIDING AT
AYANIYATHALA, MALAYINKAVU, PANACHAMOODU P.O.,
THIRUVANATHAPURAM, PIN - 695505
11 MUHAMMED ZEMEEL C H
S-O. MUHAMMED ASHRAF, AGED 23 YEARS, RESIDING AT
XI/534-B, CHOMABALAN, VADOCHAL, PANAMARAM P.O.,
WAYANAD, PIN - 670721
12 SOMAPRASAD S H
S-O. SOMAN V, AGED 30 YEARS, RESIDING AT SARASWATHY
VILASOM, POONJAMCODE, KATTAKODE P.O, KATTAKADA,
THIRUVANANTHAPURAM, PIN - 695572
BY ADVS.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:8:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 181 OF 2020
AGAINST THE ORDER DATED 14.02.2020 IN OA NO.551 OF 2019 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 UDAYAKUMARI P.U
AGED 35 YEARS
D/O.THE LATE LEKSHMANAN, RESIDING AT PRS BHAVANAM,
KANICHNALLOOR, MUTTOM P.O., HARIPPAD-690511, PH-
8281544612.
2 ASHA S.SANKAR,
AGED 39 YEARS
S/O.SRI.K.SANKARANKUTTY, RESIDING AT THEJAS, THEKKEKARA
P.O., KRATHIAD, MAVELIKKARA, ALAPPUZHA DISTRICT-690107,
PH-8606513725.
3 CHITHRA J.,
AGED 30 YEARS
D/O.SRI.B.D.PANKAJAKSHAN, RESIDING AT CHAITHRAM (ASWANI
NIVAS), KAITHA NORTH, CHETTIKULANGARA P.O.,
MAVELIKKARA-690106, PIN-9526898014.
BY ADVS.
O.V.RADHAKRISHNAN (SR.)
SMT.K.RADHAMANI AMMA
SRI.P.KRISHNANKUTTY NAIR (KOLLAMALA)
O.P.(KAT).No.157/2020 and conn.cases
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RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 ADDITIONAL CHIEF SECRETARY,
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001.
4 SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE (H) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
5 DIRECTOR OF HEALTH SERVICE,
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM-695011.
6 STATE POLICE CHIEF,
POLICE HEADQUARTERS, SASTHAMANGALAM P.O.,
THIRUVANANTHAPURAM-695010.
7 DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, ALAPPUZHA, BAZAR
P.O., ALAPPUZHA-688012.
8 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM-695004.
9 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
CRESENT MANSION, SOUTH OF COLLECTORATE, ALISSERY ROAD,
ALAPPUZHA DISTRICT-688001. ADDITIONAL R10 TO R15 ARE
IMPLEADED.
10 ADDL. DISTRICT MEDICAL OFFICER (HEALTH)
O.P.(KAT).No.157/2020 and conn.cases
-:10:- 2024:KER:87094
DISTRICT MEDICAL OF HEALTH ,DEPARTMENT OF HEALTH,
GENERAL HOSPITAL ROAD,CHUNGAM, ALAPPUZHA-688 011.
11 DEPUTY DIRECTOR OF EDUCATION
GENERAL EDUCATION DEPARTMENT, OFFICE OF THE DEPUTY
DIRECTOR, NEAR COLLECTORATE, ALAPPUZHA - 688 001.
12 DIRECTOR
DIRECTORATE OF SCHEDULED CASTE DEVELOPMENT DEPARTMENT,
UNIVERSITY OF KERALA SENATE HOUSE CAMPUS, NANDAVANAM,
PALAYAM, THIRUVANANTHAPURAM - 695 033.
13 DIRECTOR OF URBAN AFFAIRS
DIRECTORATE OF URBAN AFFAIRS, 1ST FLOOR, SWARAJ BHAVAN,
NANTHANCODE, THIRUVANANTHAPURAM-695 033.
14 CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION)
DEPARTMENT OF IRRIGATION, SENATE HOUSE CAMPUS,
PALAYAM , THIRUVANANTHAPURAM-695 033.
15 THE DEPUTY DIRECTOR OF PANCHAYAT
OFFICE OF THE DEPUTY DIRECTOR, CIVIL STATION P.O.,
ALAPPUZHA - 688 001.
ADDITIONAL RESPONDENTS R10 TO R15 ARE IMPLADED AS PER
THE ORDER DATED 19/7/2021 IN I.A.NO.2/2021 IN
OP(KAT)181/2020.
BY
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:11:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 173 OF 2020
AGAINST THE ORDER DATED 14.02.2020 IN OA NO.554 OF 2019 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 AKBAR SHA A.S.
AGED 26 YEARS
S/O. SRI.SHAJAHAN, RESIDING AT KALEELAZHIKATHU HOUSE,
VELIYAM WEST P.O., KOLLAM DISTRICT-691540.
2 VISHAL V.,
AGED 32 YEARS
S/O.SRI.VIJAYAN N., RESIDING AT NANU MANDIRAM, S.V.M
PO, KARUNAGAPPALLY, KOLLAM-690573.
3 DISTRICT MEDICAL OFFICER (HEALTH)
(SOUGHT TO BE IMPLEADED)
BY ADVS.
O.V.RADHAKRISHNAN (SR.)
SMT.K.RADHAMANI AMMA
SRI.P.KRISHNANKUTTY NAIR (KOLLAMALA)
RESPONDENT/S:
O.P.(KAT).No.157/2020 and conn.cases
-:12:- 2024:KER:87094
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
O.P.(KAT).No.157/2020 and conn.cases
-:13:- 2024:KER:87094
2 ADDITIONAL CHIEF SECRETARY,
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001.
4 SECRETARY TO GOVERNMENT,
HELATH AND FAMILY WELFARE (H) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
5 DIRECTOR OF HEALTH SERVICE,
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE PO,
THIRUVANANTHAPURAM-695911.
6 STATE POLICE CHIEF,
POLICE HEADQUARTERS, SASTHAMANGALAM PO,
THIRUVANANTHAPURAM-695010.
7 DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, KOLLAM CITY,
KOLLAM-691001.
8 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM-695004.
9 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
CORPORATION BUILDING, ANDAMUKKAM, KOLLAM-691001.
ADDL.R10 TO R20 IMPLEADED. ADDL.R10 TO R20 IMPLEADED.
10 ADDL.R10.DISTRICT MEDICAL OFFICER(HEALTH),
DEPARTMENT OF HEALTH,DISTRICT MEDICAL OFFICER, 2ND
FLOOR,CIVIL STAION, ANANDAVALLESWARAM,VIDYA NAGAR,
KOLLAM-691 013.
11 ADDL.R11.DEPUTY DIRECTOR OF EDUCATION,
GOVERNMENT BHSS CAMPUS, THEVALLY P.O.,KOLLAM-691 009.
12 ADDL.R13.CHIEF CONSERVATOR OF FORESTS,.
OFFICE OF THE CHEIF FOREST CONSERVATOR, SOUTHERN
O.P.(KAT).No.157/2020 and conn.cases
-:14:- 2024:KER:87094
CIRCLE,KOLLAM-691 001.
13 ADDL.R13.CHIEF ENGINEER (IRRIGATION AND
ADMINISTRATION),
DEPARTMENT OF IRRIGATION,SENATE HOUSE CAMPUS,
PALAYAM,THIRUVANANTHAPURAM-695 033.
14 ADDL.R14. DISTRICT COLLECTOR,
DEPARTMENT OF REVENUE, CIVIL STATION,KOLLAM-691 013.
15 ADDL.R15.DIRECTOR OF URBAN AFFAIRS,
DIRECTORATE OF URBAN AFFAIRS,1ST FLOOR,SWARAJ BHAVAN,
NANTHANCODE,THIRUVANANTHAPURAM-695 033.
16 ADDL.R16. DIRECTOR,
DIRECTORATE OF EMPLOYMENT,THOZHIL BHAVAN, 6TH
FLOOR,VIKAS BHAVAN,THIRUVANANTHAPURAM-695 033.
17 ADDL.R17. COMMISSIONER,
LABOUR COMMISSIONER OFFICE, PMG,THOZHIL
BHAVAN,THIRUVANANTHAPURAM-695 033.
18 ADDL.R18. DIRECTOR,
DIRECTORATE OF SOIL SURVEY AND CONSERVATION, CENTRE
PLAZA BUILDING,VAZHUTHACAUD, THYCAUD P.O.,
THIRUVANANTHAPURAM-695 014.
19 ADDL.R19. DIRECTOR,
DIRECORATE OF DIARY DEVELOPMENT DEPARTMENT,
PATTOM,THIRUVANANTHAPURAM-695 033.
20 ADDL.R20: DEPUTY DIECTOR OF PANCHAYATH,
CIVIL STATION,KACHERY P.O., KOLLAM-691 013.
ADDITIONAL RESPONDENTS R10 TO R20 ARE IMPLEADED AS PER
THE ORDER DATED 19/07/2021 IN I.A.NO.1/2021 IN OP(KAT)
173/2020.
BY
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
O.P.(KAT).No.157/2020 and conn.cases
-:15:- 2024:KER:87094
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:16:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 174 OF 2020
AGAINST THE ORDER DATED 14/2/2020 IN OA (EKM) NO.276 OF 2019
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 RANJITH K.
AGED 25 YEARS
S/O. SRI. SURESH P , RESIDING AT KODIYATH HOUSE,
THEYYAMBADIKUTH, CHEMBRASSERY P O, PANDIKKAD,
MALAPPURAM-676521,
2 ATHULKUMAR A
AGED 25 YEARS
S/O. SRI. C. ASOKAN PILLAI, RESIDING AT ASOKA SADANAM,
CHERUVAKKAL P O, AYOOR, KOLAM-691533,
3 VYSAKAN M
AGED 22 YEARS
S/O. SRI RAJAN M, RESIDING AT MULLATH HOUSE,
CHAKKALAKUTH, NILAMBUR P.O, MALAPPURAM DISTRICT-679329,
4 SHABIN K P
AGED 26 YEARS
SRI. VINOD K P, RESIDING AT KULATHUPRAMBIL HOUSE,
ARIYALLUR P O, MALAPPURAM DISTRICT-676312,
BY ADVS.
K.RADHAMANI AMMA
O.P.(KAT).No.157/2020 and conn.cases
-:17:- 2024:KER:87094
SRI.O.V.RADHAKRISHNAN (SR.)
SRI.P.KRISHNANKUTTY NAIR (KOLLAMALA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 ADDITIONAL CHIEF SECRETARY
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION(COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001.
4 SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE (H) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
5 DIRECTOR OF HEALTH SERVICE
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE P O,
THIRUVANANTHAPURAM-695011.
6 STATE POLICE CHIEF
POLICE HEADQUARTERS, POLICE HEADQUARTERS,
SASTHAMANGALAM P O, THIRUVANANTHAPURAM-695010.
7 DISTRICT POLICE CHIEF
OFFICE OF THE DISTRICT POLICE CHIEF, UP HILL P O,
MALAPPURAM-676505,
8 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM 695004.
9 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
CIVIL STATION, NEW BLOCK, UP HILL, MALAPPURAM DISTRICT-
676505.
O.P.(KAT).No.157/2020 and conn.cases
-:18:- 2024:KER:87094
ADDITIONAL R10 TO R19 IMPLEADED.
10 ADDLR10.DISTRICT MEDICAL OFFICER (HEALTH)
DEPARTMENT OF HEALTH,DISTRICT MEDICAL OFFICER, CIVIL
STATION,MALAPPURAM-676 505.
11 ADDL.R11.DIRECTOR,
DIRECTORATE OF TECHNICAL EDUCATION,PADMAVILASAM STREET,
FORT P.O.,THIRUVANANTHAPURAM-695 033.
12 ADDL.R12:PRINCIPAL AGRICULTRE OFFICER,
2ND FLOOR,B3 BLOCK,CIVIL STATION, MALAPPURAM-676 505.
13 ADDL.R13:JOINT COMMISSIONER,
OFFICE OF THE JOINT COMMISSIONER GST, CIVIL
STATION,MALAPPURAM-676 505.
14 ADDL.R14:DEPUTY DIRECTOR OF EDUCATION,
NH 213,DOWN HILL,MALAPPURAM-676 519.
15 ADDL.R15:DIRECTOR,
DIRECTORATE INDIAN SYSTEM OF MEDICINE,
AROGYABHAVAN,P.B. NO.182, THIRUVANANTHAPURAM-695 001.
16 ADDL.R16:CHIEF TOWN PLANNER,
OFFICE OF THE CHIEF TOWN PLANNER, 2ND FLOOR, SWARAJ
BHAVAN,NANADANCODE, THIRUVANANTHAPURAM-695 003.
17 ADDL.R17:ASSISTANT DEVELOPMENT COMMISSIONER GENERAL,
OFFICE OF THE ASST.DEVELOPMENT COMMISSIONER, DEPARTMENT
OF RURAL DEVELOP ENT, CIVIL STATION,MALAPPURAM-676 505.
18 ADDL.R18:DISTRICT COLLECTOR,
COLLECTORATE,CIVIL STATION, MALAPPURAM-676 505.
19 ADDL.R19:DEPUTY DIRECTOR OF PANCHAYATH,
OFFICE OF THE DEPUTY DIRECTOR,CIVIL STATION,
MALAPPURAM-676 505.
ADDITIONAL RESPONDENTS NOS.R10 TO R19 ARE IMPLEADED AS
PER THE ORDER DATED 19/7/21 IN I.A. NO.2/2021 IN
OP(KAT) 174/2020.
O.P.(KAT).No.157/2020 and conn.cases
-:19:- 2024:KER:87094
BY
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:20:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 131 OF 2022
AGAINST THE ORDER DATED 04.03.2022 IN RA NO.3 OF 2022 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 MUSTHAFA T N
AGED 38 YEARS
S/O. ABDURAHIMAN, THEKKE NARANGOLI, KORAPUZHA, VENGALAM
POST, CHEMENCHERI, ELATHUR, KOZHIKODE DISTRICT, PIN -
673303
2 SANDEEP KUMAR S PAI
AGED 27 YEARS
S/O. N SUDHAKAR PAI, SANDHYA NIVAS, THIRIKUNNU, PEROL
ROAD, NEELESWARAM P.O., KASARGOD, PIN - 671314
BY ADVS.
MOLTY MAJEED
C.A.MAJEED
K.H.ASIF
P.B.UNNIKRISHNAN NAIR
RUBEN GEORGE ROCK
O.P.(KAT).No.157/2020 and conn.cases
-:21:- 2024:KER:87094
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY GOVERNMENT PLEADER,HIGH COURT OF KERALA,
PIN - 682031
2 ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
3 PRINCIPAL SECRETARY TO GOVERNMENT
GENERAL ADMINISTRATION (C)OMPASSIONATE APPOINTMENT
CELL) DEPRATMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
5 DIRECTOR OF HEALTH SERVICES
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM, PIN - 695011
6 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, P.S.C. OFFICE, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
7 DISTRICT OFFICER
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
TIGER HILLS, BUILDING, THAYALANGADI, KASARAGOD, KERALA,
PIN - 671121
8 RIJO JOSEPH
AGED 29 YEARS
S/O. JOSEPH M J, MULACKAL HOUSE, PLACCHIKKARA P.O.,
VELLARIKKUNDU VIS, KASARGOD, PIN - 671534
9 SREERAJ M K
AGED 26 YEARS
S/O. RAVEEENDRAN NAMBIAR, SREERAGAM HOUSE, ANANDASRAM
P.O., MAUMGAL VIA, MANATTA, KASARGOD, PIN - 671531
O.P.(KAT).No.157/2020 and conn.cases
-:22:- 2024:KER:87094
BY ADVS.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:23:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 214 OF 2020
AGAINST THE ORDER DATED 14/2/2020 IN OA (EKM) NO.281 OF 2019
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 RAMKUMAR V.G.
AGED 28 YEARS
S/O.SRI.GANESHAN, RESIDING AT VANIYAN HOUSE, PUNKUNNAM,
THRISSUR - 680002.
2 KIRANCHAND A.P.
AGED 28 YEARS
SRI.A.I.PUSHPAN, RESIDING AT AYYANCHIRA HOUSE, PALAZHI
P.O., THRISSUR -680 301.
3 LIJI A.V.
AGED 40 YEARS
D/O.SRI.A.V.VIWSAMBHARAN, RESIDING AT ADIPPARAMBIL
HOUSE, PANAGAD P.O., SN PURAM, THRISSUR - 680 665.
4 PRIYA ARAVIND
AGED 38 YEARS
D/O. THE LATE ARAVINDAKSHAN C.N., RESIDING AT KARATTIL
HOUSE, AVINISSERY P.O., ANAKKALLU, THRISSUR - 680306.
5 MILTON THOMAS P.
AGED 36 YEARS
S/O.SMT.ALICA C.E., RESIDING AT PALAYUR HOUSE,
ANTHIKKAD P.O., THRISSUR - 680 641.
O.P.(KAT).No.157/2020 and conn.cases
-:24:- 2024:KER:87094
6 RANYA C.A.
AGED 32 YEARS
D/O.SRI.ARAVINDHAKSHAN C.B., RESIDING AT
CHILAMBITTASSERY HOUSE, PANAGAD P.O., THRISSUR - 680
665.
BY ADVS.
O.V.RADHAKRISHNAN (SR.)
SRI.AVINASH P RAVEENDRAN
SMT.K.RADHAMANI AMMA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 ADDITIONAL CHIEF SECRETARY
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
3 PRINCIPAL SECRETARY
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
- 695 001.
4 SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE (H) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
5 DIRECTOR OF HEALTH SERVICE
DIRECTORATE OF HEATH SERVICE, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM - 695 011.
6 STATE POLICE CHIEF
POLICE HEADQUARTERS, SASTHAMANGALAM P.O.,
THIRUVANANTHAPURAM - 695 010.
7 DISTRICT POLICE CHIEF
OFFICE OF THE DISTRICT POLICE CHIEF, THRISSUR CITY,
O.P.(KAT).No.157/2020 and conn.cases
-:25:- 2024:KER:87094
RAMAVARMAPURAM P.O., THRISSUR - 680 631.
8 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM - 695 004.
9 DISTRICT OFFICER
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
PALACE ROAD, CHEMBUKAVU, THRISSUR DISTRICT -680 020.
BY
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:26:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 211 OF 2020
AGAINST THE ORDER DATED 14.02.2020 IN OA (EKM) NO.275 OF 2019
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 THAPAN C THOMAS
AGED 27 YEARS
S/O THE LATE THOMAS V.S, RESIDING AT VATTAMATTATHIL
HOUSE, VANNATHICHIRA P.O.KOZHIKODE-673 513
2 RANEESH M.P,
AGED 26 YEARS
S/O SRI. RAJAN M.P, RESIDING AT MEETILEPARAMBIL HOUSE,
VARIKKOLI P.O.KALLACHI VIA, KOZHIKODE-673 506.
BY ADVS.
O.V.RADHAKRISHNAN (SR.)
K.RADHAMANI AMMA
SRI.P.KRISHNANKUTTY NAIR (KOLLAMALA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
O.P.(KAT).No.157/2020 and conn.cases
-:27:- 2024:KER:87094
2 ADDITIONAL CHIEF SECRETARY,
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695 001.
4 SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE (H) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
5 DIRECTOR OF HEALTH SERVICE,
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE
P.O.THIRUVANANTHAPURAM-695 011.
6 DIRECTOR OF URBAN AFFAIRS,
DIRECTORATE OF URBAN AFFAIRS, 1ST FLOOR, SWARAJ BHAVAN,
NANATHANCODE P.O.THIRUVANANTHAPURAM-695 003.
7 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM-695 004.
8 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
CIVIL STATION, KOZHIKODE DISTRICT-673 020. ADDITIONAL
R9 TO R19 ARE IMPLEADED.
9 ADDL.DISTRICT MEDICAL OFFICER (HEALTH)
KOZHIKODE, CIVIL STATION, KOZHIKODE, PIN-673020.
10 CONTROLLER OF LEGAL METROLOGY,
LEGAL METROLOGY BHAVAN, PATTOM, THIRUVANANTHAPURAM-
695033.
11 DEPUTY DIRECTOR OF EDUCATION,
KOZHIKODE, MANANCHIRA P.O., KOZHIKODE-673001.
12 DEPUTY DIRECTOR OF PANCHAYATH,
KOZHIKODE, CIVIL STATION, ERANJIPALAM, KOZHIKODE-
673020.
O.P.(KAT).No.157/2020 and conn.cases
-:28:- 2024:KER:87094
13 CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, SENATE HOUSE CAMPUS, PALAYAM,
THIRUVANANTHAPURAM-695033.
14 DIRECTOR,
DIRECTORATE OF HOMOEOPATHY, AROGHYA BHAVAN,
THIRUVANANTHAPURAM-695001.
15 DIRECTOR,
INDUSTRIES AND COMMERCE DEPARTMENT, 3RD FLOOR, VIKAS
BHAVAN, THIRUVANANTHAPURAM-695033.
16 CHIEF ENGINEER,
LOCAL SELF-GOVERNMENT DEPARTMENT, (ENGINEERING WING),
PUBLIC OFFICE BUILDING, THIRUVANANTHAPURAM-695033.
17 DIRECTOR,
DEPARTMENT OF DAIRY DEVELOPMENT, PATTAM,
THIRUVANANTHAPURAM-695004.
18 DIRECTOR,
DEPARTMENT OF FOOD AND CIVIL SUPPLIES, PUBLIC OFFICE
BUILDING, THIRUVANANTHAPURAM-695033.
19 REGISTRAR,
DEPARTMENT OF CO-OPERATION, JAWAHAR SAHAKARANA BHAVAN,
THYCAUD, THIRUVANANTHAPURAM-695014.
ADDITIONAL RESPONDENTS R9 TO R19 ARE IMPLEADED AS PER
ORDER DATED 19.07.2021 IN I.A.NO.1 OF 2021 IN
O.P(KAT)NO.211/2020.
BY
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:29:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 213 OF 2020
AGAINST THE ORDER DATED 14.02.2020 IN OA NO.559 OF 2019 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 AKHIL ASOK
AGED 28 YEARS
S/O.SRI.K.P.ASOKAN, KOCHUPURACKAL, VETTACKAL P.O.,
PATTANAKKAD, ALAPPUZHA-688529, PH-7907226050.
2 SANTHY J.KUMAR,
AGED 36 YEARS
D/O.OF THE LATE JAYAKUMAR, VAZHAKALAYIL HOUSE,
KOZHIMALA P.O., VALLAMKULAM, THIENVALLA,
PATHANAMTHITTA-689541, PH-9544001913.
3 ARUN KUMAR P.U.,
AGED 33 YEARS
S/O.THE LATE UNNIKRISHNAN P.S., RESIDING AT PUNNAVELIL
ILLAM, PARAKODE P.O., PATHANAMTHITTA-691554, PH-
9544001913.
BY ADVS.
O.V.RADHAKRISHNAN (SR.)
SMT.K.RADHAMANI AMMA
SRI.P.KRISHNANKUTTY NAIR (KOLLAMALA)
O.P.(KAT).No.157/2020 and conn.cases
-:30:- 2024:KER:87094
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 ADDITIONAL CHIEF SECRETARY,
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001.
4 SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE (H) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
5 DIRECTOR OF HEALTH SERVICE,
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM-695011.
6 STATE POLICE CHIEF,
POLICE HEADQUARTERS, SASTHAMANGALAM P.O.,
THIRUVANANTHAPURAM-695010.
7 DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, PATHANAMTHITTA,
THAZHE VETTIPPURAM, PATHANAMTHITTA-689645.
8 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM-695004.
9 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
CHARUVIL BUILDINGS, NEAR SP OFFICE, RING ROAD,
VETTIPPURAM EAST, PATHANAMTHITTA P.O., PATHANAMTHITTA
DISTRICT-689645. ADDITIONAL R10 TO R24 ARE IMPLEADED.
10 ADDL.R10:DISTRICT MEDICAL OFFICER (HEALTH)
DEPARTMENT OF HEALTH,COLLECTORATE, PATHANAMTHITTA.
O.P.(KAT).No.157/2020 and conn.cases
-:31:- 2024:KER:87094
11 ADDL.R11:DIRECTOR OF URBAN AFFAIRS,
DIRECTORATE OF URBAN AFFAITS,1ST FLOOR,SWARAJ BHAVAN,
NANTHANCODE,THIRUVANANTHAPURAM-695 033.
12 ADDL.R12:DIRECTOR,
DIRECTORATE INDIAN SYSTEM OF MEDICINE, AROGYABHAVAN
P.B. NO.182, THIRUVANANTHAPURAM-695 001.
13 ADDL.R13:DIRECTOR,
DIRECTORATE OF DIARY DEVELOPMENT DEPARTMENT,
PATTOM,THIRUVANANTHAPURAM-695 033.
14 ADDL.R14:COMMISSIONER,
COMMISSIONERATE OF CIVIL SUPPLIES,PUBLIC OFFICE
BUILDING, PALAYAM,THIRUVANANTHAPURAM-695 033.
15 ADDL.R15:CHIEF FOREST CONSERVATOR,
DEPARTMENT OF FORESTS,SOUTHERN CIRCLE, KOLLAM.
16 ADDL.R16:DEPUTY DIRECTOR OF EDUCATION,
GENERAL EDUCATION DEPARTMENT,THIRUVALLA,
PATHANAMTHITTA-689 101.
17 ADDL.R17:CHEIF ENGINEER,
OFFICE OF THE CHIEF ENGINEER,PWD ADMINISTRATION, PUBLIC
OFFICE BUILDING,THIRUVANANTHAPURAM-695 033.
18 ADDL.R18:DIRECTOR,
DEPARTMENT OF HOMOEO,PAZHAVANGADI, THIRUVANANTHAPURAM-
693 023.
19 ADDL.R19:CHIEF ENGINEER,
LSGD ENGINEERING WING,PUBLIC OFFICE BUILDING,
THIRUVANANTHAPURAM-695 033.
20 ADDL.R20:DEPUTY DIRECTOR OF PANCHAYATH,
OFFICE OF THE DEPUTY DIRECTOR,PATHANAMTHITTA-689 645.
21 ADDL.R21:DISTRICT ANIMAL HUSBANDRY OFFICER,
OFFICE OF THE DISTRICT ANIMAL HUSBANDRY OFFICE,
VETERINARY COMPLEX,PATHANAMTHITTA-689 545.
22 ADDL.R22:DIRECTOR,
O.P.(KAT).No.157/2020 and conn.cases
-:32:- 2024:KER:87094
DIRECTORATE OF SCHEDULED CASTE DEVELOPMENT DEPARTMENT,
UNIVERSITY OF KERALA,SENATE HOUSE CAMPUS,NANDAVANAM,
PALAYAM,THIRUVANANTHAPURAM-695 033.
23 ADDL.R23:CHIEF ENGINEER(IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION,SENATE HOUSE CAMPUS,
PALAYAM,THIRUVANANTHAPURAM-695 033.
24 ADDL.R24:DIRECTOR GENERAL (PRISONS),
KERALA PRISONS HEADQUARTERS,POOJAPPURA ROAD,
THIRUVANANTHAPURAM-695 012.
ADDITIONAL RESPONDENTS R10 TO R24 ARE IMPLEADED AS PER
THE ORDER DATED 19/7/21 IN I.A.1/21 IN OP(KAT)
213/2020.
BY
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:33:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 218 OF 2020
AGAINST THE ORDER DATED 14/2/2020 IN OA (EKM) NO.265 OF 2019
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 SREERAJ A.C
AGED 28 YEARS
S/O SRI A CHRTHRANGATHAN, RESIDING AT RAJBHAVAN HOUSE,
KARAD PARAMBA P.O.FEROKE COLLEGE VIA, MALAPPURAM
DISTRICT-673 632.
2 BILNA C.K,
AGED 36 YEARS
D/O THE LATE K. BALAN, RESIDING AT ANUGRAH CHALA POST,
KADACHIRA (VIA), KANNUR DISTRICT-670 621.
3 DRISHYA K.K,
AGED 27 YEARS
D/O THE LATE KRISHNADAS K.V, RESIDING AT PUTHIYANDI
HOUSE, KAPPAD P.O.KANNUR-670 006.
BY ADVS.
O.V.RADHAKRISHNAN (SR.)
SMT.K.RADHAMANI AMMA
SRI.P.KRISHNANKUTTY NAIR (KOLLAMALA)
O.P.(KAT).No.157/2020 and conn.cases
-:34:- 2024:KER:87094
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695 001.
2 ADDITIONAL CHIEF SECRETARY,
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695 001.
4 SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE (H) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
5 DIRECTOR OF HEALTH SERVICE,
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE
P.O.THIRUVANANTHAPURAM-695 011.
6 STATE POLICE CHIEF,
POLICE HEADQUARTERS, SASTHAMANGALAM
P.O.THIRUVANANTHAPURAM-695 010.
7 DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, KANNUR-670002.
8 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM-695 004.
9 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE.
COLLECTORATE ROAD, CIVIL STATION, THAVAKKARA, KANNUR-
670 002. ADDITIONAL RESPONDENTS NO.10 TO 15 ARE
IMPLEADED.
10 ADDL.R10. DISTRICT MEDICAL OFFICER (HEALTH)
KANNUR, 1ST FLOOR, COLLECTORATE ANNEX, THEVAKKARA,
KANNUR 670 002.
O.P.(KAT).No.157/2020 and conn.cases
-:35:- 2024:KER:87094
11 ADDL.R.11. DEPUTY DIRECTOR OF EDUCATION
KANNUR, PUZHATHY HOUSING COLONY, KANNUR 670 002.
12 ADDL.R.12. REGIONAL FIRE OFFICER
KANNUR, FIRE AND RESCUE SERVICES, KANNUR PO, KANNUR 670
017.
13 ADDL.R.13. DIRECTOR
AYURVEDA MEDICAL EDUCATION, DIRECTORATE OF AYURVEDA
MEDICAL EDUCATION, AROGHYABHAVAN, M.G.ROAD,
THIRUVANANTHAPURAM 695 001.
14 ADDL.R.14. DEPUTY DIRECTOR OF PANCHAYATH
CIVIL STATION, THEVAKKARA, KANNUR 670 002.
15 ADDL.R.15. DISTRICT TREASURY OFFICER
KANNUR, COLLECTORATE, KANNUR 670 002.
ADDITIONAL RESPONDENTS NOS.10 TO 5 ARE IMPEADED AS PER
ORDER DATED 19/7/2021 IN I.A.NO.1/2021 IN OP(KAT)
NO.218/2020.
BY
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:36:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 219 OF 2020
AGAINST THE ORDER DATED 14/2/2020 IN OA NO.560 OF 2019 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 VISHAL T.S
AGED 28 YEARS
S/O SRI. SURENDRAN T.K, RESIDING AT THOMMANPARAMBIL
HOUSE, KUMMANAM P.O.KOTTAYAM-686 005
2 VINEETH KUMAR.K.R,
AGED 27 YEARS
S/O SRI. M.K.RAJAPPAN, RESIDING AT KATTIPPARAMBIL
HOUSE, MUTTAMBALAM .P.O.KOTTAYAM-686 004
BY ADVS.
O.V.RADHAKRISHNAN (SR.)
SMT.K.RADHAMANI AMMA
SRI.P.KRISHNANKUTTY NAIR (KOLLAMALA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
O.P.(KAT).No.157/2020 and conn.cases
-:37:- 2024:KER:87094
2 ADDITIONAL CHIEF SECRETARY,
PERSONNEL AND ADMINISTRATE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695 001.
4 SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE (H) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
5 DIRECTOR OF HEALTH SERVICE,
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE
P.O.THIRUVANANTHAPURAM-695 011.
6 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM
THIRUVANANTHAPURAM-695 004.
7 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
DEVALOKAM, MUTTAMBALAM P.O.KOTTAYAM DISTRICT-686 004.
8 SREEJITH K.S,
AGED 29 YEARS
S/O SRI. K.K.SASIDHARA KURUP, RESIDING AT SREENILAYAM
HOUSE, CHERUVALLY P.O.MANIMALA (VIA), KOTTAYAM
DISTRICT-686 543. ADDITIONAL RESPONDENTS R9 TO R17 ARE
IMPLEADED.
9 ADDL.R9.DISTRICT MEDICAL OFFICER (HEALTH)
KOTTAYAM,COLLECTORATE BUILDING, 1ST FLOOR,K K
ROAD,KOTTAYAM-686 002.
10 ADDL.R10.THE DEPUTY DIRECTOR OF EDUCATION
KOTTAYAM,VAYASKARAKUNNU, KOTTAYAM-686 001.
11 ADDL.R11. DIRECTOR OF URBAN AFFAIRS
DIRECTORATE OF URBAN AFFIAIRS, 1ST FLOOR,SWARAJ
BHAVAN,NANTHANCODE, THIRUVANANTHAPURAM-695 033.
O.P.(KAT).No.157/2020 and conn.cases
-:38:- 2024:KER:87094
12 ADDL.R12. PRINCIPAL AGRICULTURAL OFFICER
DEPARTMENT OF AGRICULTURE, PRINCIPAL AGRICULTURAL
OFFICE,KOTTAYAM-686 002.
13 ADDL.R13. CONTROLLER OF LEGAL METROLOGY
LEGAL METROLOGY BHAVAN,PATTOM, THIRUVANANTHAPURAM-695
033.
14 ADDL.R14.DEPUTY COMMISSIONER
STATE GOODS AND SERVICE TAXES,COLLECTORATE, KOTTAYAM-
686 002.
15 ADDL.R15. THE REGISTRAR
DEPARTMENT OF CO-OPERATION, JAWAJAR SAHAKARANA
BHAVN,THYCAUD, THIRUVANANTHAPURAM-695 014.
16 ADDL.R16. DISTRICT ANIMAL HUSBANDRY OFFICER
OFFICE OF THE DISTRICT ANIMAL HUSBANDRY
OFFICER,KOTTAYAM-686 001.
17 THE DEPUTY DIRECTOR OF PANCHAYAT
KOTTAYAM,COLLECTORATE BUILDING, KK ROAD,KOTTAYAM-686
002.
ADDITIONAL RESPONDENTS R9 TO R17 ARE IMPLEADED AS PER
THE ORDER DATED 19/7/21 IN I.A.NO.1/2021 IN OP(KAT)
219/2020.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:39:- 2024:KER:87094
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 22ND DAY OF NOVEMBER 2024 / 1ST AGRAHAYANA, 1946
OP(KAT) NO. 252 OF 2021
AGAINST THE ORDER DATED 14/2/2020 IN OA (EKM) NO.277 OF 2019
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 RAJKUMAR.R.,
AGED 29 YEARS
S/O.RAVINDRAN, KUNNUVILAKATH VEED, KONCHIRAVILA,
MANACAUD P.O., THIRUVANANTHAPURAM-695 009.
2 JAYESH.J.,
AGED 25 YEARS
S/O.JANARDHANAN, PADMALAYAM, THATTANCHALLA, NANNIODE
P.O., VANDITHAVALAM, PALAKKAD-678 534.
BY ADVS.
C.A.MAJEED
K.H.ASIF
MOLTY MAJEED
P.B.UNNIKRISHNAN NAIR
RUBEN GEORGE ROCK
MATHEW VARGHESE
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
O.P.(KAT).No.157/2020 and conn.cases
-:40:- 2024:KER:87094
2 ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,
PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL ADMINISTRATION (COMPASSIONATE EMPLOYMENT CELL)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695 001.
4 SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
5 DIRECTOR OF HEALTH SERVICES,
DIRECTORATE OF HEALTH SERVICE, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM-695 011.
6 STATE POLICE CHIEF,
POLICE HEADQUARTERS, SASTHAMANGALAM P.O.,
THIRUVANANTHAPURAM-695 010.
7 DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, PALAKKAD YAKKARA
ROAD, PALAKKAD-678 014.
8 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, P.S.C. OFFICE, PATTOM,
THIRUVANANTHAPURAM-695 004.
9 DISTRICT OFFICER, KERALA PUBLIC SERVICE COMMISSION,
DISTRICT OFFICE, CIVIL STATION, PALAKKAD-678 001.
BY ADVS.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
GOVERNMENT PLEADER SHRI SHYAM PRASANTH
GOVERNMENT PLEADER SMT.SABEENA P.ISMAIL
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 13.11.2024, ALONG WITH OP(KAT).157/2020 AND CONNECTED
CASES, THE COURT ON 22.11.2024 DELIVERED THE FOLLOWING:
O.P.(KAT).No.157/2020 and conn.cases
-:41:- 2024:KER:87094
---------------------------------------------------
[OP(KAT) Nos.157/2020, 29/2022, 181/2020, 173/2020,
174/2020, 131/2022, 214/2020, 211/2020, 213/2020,
218/2020, 219/2020, 252/2021]
---------------------------------------------------
JUDGMENT
Dated this the 22nd day of November 2024 A.Muhamed Mustaque, J.
The Tribunal considered a common issue relating to the appointment under a compassionate scheme. The petitioners in all these cases were included in the ranked list of Lower Division Clerks (LDC) published by PSC in various districts. They presented a genuine problem before the Tribunal regarding appointment under the compassionate scheme. They went on challenging the scheme itself. But their grievance was that the scheme did not lay a cap of 5% ceiling to fill vacancies under a compassionate scheme.
But it has come out that there exists such a cap. The Tribunal considered the matter in a true perspective, but no substantial relief was granted to them. The main concern of the petitioners is O.P.(KAT).No.157/2020 and conn.cases
-:42:- 2024:KER:87094 that consequent upon appointments made under the compassionate scheme, exceeding the maximum limit of 5%, they have lost their opportunity to claim to be appointed in actual vacancies that exist in LDC posts in each Department. They also questioned the creation of supernumerary posts by the Government exclusively to provide compassionate appointments. The Tribunal, having gone through the challenge in detail, held that the appointment in favour of a dependent of an employee under the dying-in-harness scheme is an exception to the general rules and therefore, the challenge to the scheme must fail. The Tribunal however directed that while making appointments under the compassionate scheme, 5% of vacancies will have to be reckoned both for compassionate employment as well as posts created as supernumerary. We have to confine the question raised in this matter to a limited extent which intertwines with the locus standi of the petitioners. Travelling beyond the available rights of the petitioners would convert this litigation as a Public Interest Litigation and for the same, the Tribunal has no power.
O.P.(KAT).No.157/2020 and conn.cases
-:43:- 2024:KER:87094
2. The compassionate appointment scheme is evolved through an executive order. There is no necessity to have special rules to formulate compassionate schemes. The Apex Court in V. Sivamurthy v. State of Andhra Pradesh and Others [(2008) 13 SCC 730], Umesh Kumar Nagpal v. State of Haryana and Others [(1994) 4 SCC 138], State of West Bengal v.
Debabrata Tiwari and Others (2023 SCC OnLine SC 219) and in many other precedents upheld the validity of compassionate schemes formulated through executive order as an exception to general rule. Therefore, there is no scope for challenging the compassionate scheme on the ground of lack of competence in the absence of any Special Rules. A supernumerary post is created in excess of the normal cadre strength to meet a contingency and it is not available in a routine manner for a candidate in a ranked list.
Anyway, we do not find any reason to overturn the order of the Tribunal rejecting the challenge to the scheme or creation of supernumerary post. We also note that certain beneficiaries of the compassionate scheme approached the Tribunal in O.A. No.438/2019 questioning their appointment in supernumerary O.P.(KAT).No.157/2020 and conn.cases
-:44:- 2024:KER:87094 posts without being regularised. The Tribunal dismissed their challenge. There is no challenge against that order of the Tribunal.
3. The moot question is how far a relief in this matter can be bestowed upon the petitioners. The list in which the petitioners were included came into force and expired pending the challenge before this Court. We are not referring to the date on which the ranked list came into force and the date of its cancellation for the obvious reason that the relief can be granted to the petitioners only in respect of the vacancies which were reported to PSC during the validity of the ranked list.
4. As we perused the compassionate scheme formulated by the Government of India, dated 24/05/1989, a cap is fixed at 5% for appointments under the scheme. The petitioners approached the Tribunal as though there was no stipulation of a 5% cap applicable for the appointment of dependents in LDC, Lower Division Typists etc, in the Government order, dated 24/05/1999.
The findings made by the Tribunal as well as the affidavit filed before this Court by the Additional Chief Secretary, dated O.P.(KAT).No.157/2020 and conn.cases
-:45:- 2024:KER:87094 17/02/2024, affirm the existence of a cap of 5%. As seen from paragraph 34 of the Scheme, 5% of vacancies in the category of LDC, Lower Division Typists etc arising in a year will have to be reported by the orders of the Department to the General Administration Department. Since there is a finding that the maximum ceiling is 5% of the vacancies in a year and there is no challenge to the above finding, we accept that a 5% vacancy cap exists for appointment under the compassionate scheme.
5. We also note another challenge raised by the petitioners against the Government's order dated 21/07/2014, regarding the regularisation of appointees in supernumerary posts instead of regular vacancies. It has come out now that vacancies were reported to PSC taking note of the posts occupied by the appointees under the compassionate scheme, which is in excess of the 5% cap. In what manner a relief can be moulded to the petitioners is the question before us.
6. As we note from the affidavit filed in these matters by the Additional Chief Secretary, the appointments in LDC were made O.P.(KAT).No.157/2020 and conn.cases
-:46:- 2024:KER:87094 over 5%. That means those appointments are illegally made, breaching the mandate of the scheme. We also note that supernumerary posts are created to accommodate dependents of the deceased under the compassionate scheme. The problem as above has arisen as there is no centralised system to reckon the number of vacancies and the number of claims that can be admitted against the quota of 5% in a year. If the Government comes up with a solution, litigation of this nature can be avoided in the future. As we observed earlier, from the statement filed by the Additional Chief Secretary it is seen that excess appointments are made breaching the 5% limit. That would deny an opportunity to the open candidates to claim for appointment to the posts which were available to them. This illegality, perpetrated in the department by appointing dependents in excess of the 5% cap, amounts to a denial of opportunity in public employment to the legitimate claims of candidates included in the ranked list.
We are of the view that all the departments in the districts, in respect of which the ranked list has been published, will have to O.P.(KAT).No.157/2020 and conn.cases
-:47:- 2024:KER:87094 rework the appointments made during the currency of the ranked list. If any appointments have been made over the ceiling, those appointments will have to be treated as supernumerary and it can be regularized only against the ceiling of 5% in the succeeding years. Those vacancies held by compassionate appointees will have to be earmarked for the candidates included in the ranked list, provided those vacancies are reported to PSC either by the order of this Court or by the order of the Tribunal. If vacancies have been reported to PSC, PSC will have to advise candidates based on the ranked list. We, therefore, direct each department in the districts to undertake an exercise of identifying excess appointments in respect of the post of LDC for which PSC had issued notification. This exercise to find out excess appointments and report such excess to PSC shall be done within two months. If any one of the dependents appointed under the compassionate scheme is regularised breaching the maximum ceiling, they should be treated as supernumerary and they can be regularised only against future vacancies without breaching the maximum ceiling limit of 5%. We note that the Tribunal already found in the impugned order that the O.P.(KAT).No.157/2020 and conn.cases
-:48:- 2024:KER:87094 cap of 5% will have to be followed, and repelled the challenge of appointees under the compassionate scheme appointing them in supernumerary posts. We also note that all of the appointees under the compassionate scheme have not come forward despite taking notice to them under Rule 148 of Rules of High Court of Kerala, 1971. Therefore, on reporting vacancies, PSC, after verifying that these vacancies have already been reported during the currency of the ranked list, shall issue advice memos within a further period of one month.
The original petitions are disposed of as above.
Sd/-
A.MUHAMED MUSTAQUE JUDGE Sd/-
P. KRISHNA KUMAR JUDGE ms O.P.(KAT).No.157/2020 and conn.cases
-:49:- 2024:KER:87094 APPENDIX OF OP(KAT) 29/2022 PETITIONER EXHIBITS Exhibit - P1 A TRUE COPY OF THE REVIEW APPLICATION WITHOUT THE ANNEXURES.
Exhibit P2 A TRUE COPY OF THE ORIGINAL APPLICATION WITHOUT THE ANNEXURES.
Exhibit P2-A1 A TRUE COPY OF THE GAZETTE NOTIFICATION DATED 25/11/2016 FOR CATEGORY NO 414/2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION Exhibit P2-A2 A TRUE COPY OF THE RELEVANT PAGES OF THE RANKED LIST NO.280/18/DOW FOR THE POST OF LOWER DIVISION CLERK (WAYANAD) Exhibit P2-A3 A TRUE COPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION Exhibit P2-A4 A TRUE COPY OF THE ORDER NO.ED1-37617/2013/HD DATED 28-04-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES Exhibit P2-A5 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 29-05-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES Exhibit P2-A6 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 04-07-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES Exhibit P2-A7 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 20-07-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES Exhibit P2-A8 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD O.P.(KAT).No.157/2020 and conn.cases
-:50:- 2024:KER:87094 DATED 05-10-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES Exhibit P2-A9 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 07-12-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES Exhibit P2-A10 A TRUE COPY OF THE ABOVE GO(P) NO.29/2016/P&ARD DATED 01-11-2016 OF THE PRINCIPAL SECRETARY, P & ARD, THIRUVANANTHAPURAM Exhibit P2-A11 A TRUE COPY OF THE LETTER NO.E.1-25775/18 DATED 28-11-2018 OF THE STATE PUBLIC INFORMATION OFFICER, (PA TO DGP & CS) Exhibit P2-A12 A TRUE COPY OF THE G.O.(P) NO.12/99/P&ARD DATED 24-05-1999 OF THE SECRETARY TO GOVERNMENT Exhibit P2-A13 A TRUE COPY OF THE GO(MS) NO.174/12/GAD DATED 06-07-2012 OF THE SECRETARY TO GOVERNMENT Exhibit P2-A14 A TRUE COPY OF THE GO(MS) NO.209/12/GAD DATED 16-08-2012 OF THE SECRETARY TO GOVERNMENT Exhibit P2-A15 A TRUE COPY OF THE GO(MS) NO.249/2013/GAD DATED 02-09-2013 OF THE SECRETARY TO GOVERNMENT Exhibit P2-A16 A TRUE COPY OF THE GO (MS) NO.326/2015/GAD DATED 28-12-2015 OF THE SECRETARY TO GOVERNMENT Exhibit P2-A17 A TRUE COPY OF THE VACANCY POSITION AS ON 08/2018 IN POLICE DEPARTMENT FURNISHED UNDER THE RIGHT TO INFORMATION ACT Exhibit P2-A18 A TRUE COPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-I CONTAINING PARAGRAPH 69(C) O.P.(KAT).No.157/2020 and conn.cases
-:51:- 2024:KER:87094 Exhibit P2-A19 A TRUE COPY OF THE GO(RT) NO.2951/2018/H&FWD DATED 25-09-2018 OF THE JOINT SECRETARY TO GOVERNMENT Exhibit P2-A20 A TRUE COPY OF THE ORDER DATED 22-03-2018 IN OA (EKM) NO. 698 OF 2018 OF THIS HON'BLE TRIBUNAL Exhibit P2-A21 A TRUE COPY OF THE GO (P) NO.7/2018/P&ARD DATED 28/04/2018 OF THE SPECIAL SECRETARY TO GOVERNMENT Exhibit P3 A TRUE COPY OF THE ADOPTION MEMO DATED 26/09/2019 FILED BY THE GOVERNMENT PLEADER IN THE ORIGINAL APPLICATION.
Exhibit P4 CERTIFIED COPY OF THE FINAL ORDER DATED 05/01/2022 IN RA (EKM) 18/2021.
Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 14/02/2020 IN OA (EKM) 279/2019 OF THE LEARNED TRIBUNAL Exhibit P6 A TRUE COPY OF THE MA (EKM) 2001 OF 2021 IN RA (EKM) 18/2021 SEEKING JOINING TOGETHER Exhibit P7 A TRUE COPY OF THE MA (EKM) 2002 OF 2021 IN RA (EKM) 18/2021 SEEKING SPECIAL LEAVE Exhibit.P-8 A TRUE COPY OF THE SAID INTERIM ORDER DATED 02/08/2021 IN OA (EKM) 1206 OF 2021 OF THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL O.P.(KAT).No.157/2020 and conn.cases
-:52:- 2024:KER:87094 APPENDIX OF OP(KAT) 181/2020 PETITIONER ANNEXURES ANNEXURE A1 PHOTOCOPY OF THE CATEGORY NO.414/2016 AS PER GAZETTE NOTIFICATION DATED 25.11.2016 PUBLISHED IN THE OFFICIAL WEB SITE OF THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A2 PHOTOCOPY OF THE RELEVANT PAGES OF THE BANKED LIST NO.272/2018/DOA FOR THE POST OF LOWER DIVISION CLERK (ALAPPUZHA) WITH EFFECT FROM 02.04.2018.
ANNEXURE A3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A4 PHOTOCOPY OF THE ORDER NO.ED1-37617/2013/HD DATED 28.04.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A5 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 29.05.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A6 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 04.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A7 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 20.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A8 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 05.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A9 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 07.12.2018 OF THE SENIOR ADMINISTRATIVE O.P.(KAT).No.157/2020 and conn.cases
-:53:- 2024:KER:87094 OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A10 PHOTOCOPY OF THE GO(P)NO.29/2016/P&ARD DATED 01.11.2016 OF THE PRINCIPAL SECRETARY, P & ARD.
ANNEXURE A11 PHOTOCOPY OF THE LETTER NO.E1-25775/18 DATED 28.11.2018 OF THE STATE PUBLIC INFORMATION OFFICER, (P.A.TO DGP & C.S) ANNEXURE A12 PHOTOCOPY OF THE GO(P)NO.12/99/P&ARD DATED 24.05.1999 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A13 PHOTOCOPY OF THE GO(MS)NO.174/12/GAD DATED 06.07.2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A14 PHOTOCOPY OF THE GO(MS)NO.209/12/GAD DATED 16.08.2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A15 PHOTOCOPY OF THE GO(MS)NO.249/2013/GAD DATED 02.09.2013 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A16 PHOTOCOPY OF THE GO(MS)NO.326/2015/GAD DATED 28.12.2015 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A17 PHOTOCOPY OF THE VACANCY POSITION OF CLERKS IN POLICE DEPARTMENT ( 08/2018) FURNISHED UNDER THE RIGHT TO INFORMATION ACT.
ANNEXURE A18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-I CONTAINING PARAGRAPH 69(2)(C).
ANNEXURE A19 PHOTOCOPY OF THE GO(RT)NO.2951/2018/H&FWD DATED 25.09.2018 JOINT SECRETARY TO GOVERNMENT.
ANNEXURE A20 PHOTOCOPY OF THE ORDER DATED 22.03.2018 IN OA(EKM)NO.698 OF 2018 OF THIS HON'BLE TRIBUNAL.
ANNEXURE A21 PHOTOCOPY OF THE ORDER NO.ED1-4/2019/HDS DATED 30.01.2019 OF THE SENIOR ADMINISTRATIVE O.P.(KAT).No.157/2020 and conn.cases
-:54:- 2024:KER:87094 OFFICER, O/O THE DIRECTOR OF HEALTH SERVICE, THIRUVANANTHAPURAM.
ANNEXURE A22 PHOTOCOPY OF THE GO(P)NO.7/2018/P&ARD DATED 28.04.2018 OF THE SPECIAL SECRETARY TO GOVERNMENT.
EXHIBIT P1 TRUE COPY OF THE ORIGINAL APPLICATION NO.551 OF 2019.
EXHIBIT P2 PHOTOCOPY OF THE COMMON ORDER DATED 14.02.2020 IN O.A.NO.551 OF 2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH ERNAKULAM).
O.P.(KAT).No.157/2020 and conn.cases
-:55:- 2024:KER:87094 APPENDIX OF OP(KAT) 173/2020 PETITIONER ANNEXURES ANNEXURE A1 PHOTOCOPY OF THE CATEGORY NO.414/2016 AS PER GAZETTE NOTIFICATION DATED 25.11.2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A2 PHOTOCOPY OF THE RELEVANT PAGES OF THE RANKED LIST NO.270/2018/DOQ FOR THE POST OF LOWER DIVISION CLERK-KOLLAM W.E.F. 02.04.2018.
ANNEXURE A3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A4 PHOTOCOPY OF THE ORDER NO.ED1-37617/2013/HD DATED 28.04.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A5 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 29.05.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A6 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 04.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A7 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 20.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A8 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 05.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A9 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 07.12.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH O.P.(KAT).No.157/2020 and conn.cases
-:56:- 2024:KER:87094 SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A10 PHOTOCOPY OF THE GO(P) NO.29/2016/P&ARD DATED 01.11.2016 OF THE PRINCIPAL SECRETARY, P & ARD.
ANNEXURE A11 PHOTOCOPY OF THE LETTER NO.E1-25775/18 DATED 28.11.2018 OF THE STATE PUBLIC INFORMATION OFFICER, (P.A.TO DGP & C.S).
ANNEXURE A12 PHOTOCOPY OF THE GO(P) NO.12/99/P&ARD DATED 24.05.1999 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A13 PHOTOCOPY OF THE GO(MS)NO.174/12/GAD DATED 06.07.2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A14 PHOTOCOPY OF THE GO(MS)NO.209/12/GAD DATED 16.08.2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A15 PHOTOCOPY OF THE GO(MS) NO.249/2013/GAD DATED 2.9.2013 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A16 PHOTOCOPY OF THE GO(MS)NO.326/2015/GAD DATED 28.12.2015 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A17 PHOTOCOPY OF THE VACANCY POSITION OF CLERKS OF POLICE DEPARTMENT (08/2018) FURNISHED UNDER THE RIGHT TO INFORMATION ACT.
ANNEXURE A18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-I CONTAINING PARAGRAPH 69(2)(C).
ANNEXURE A19 PHOTOCOPY OF THE GO(RT)NO.2951/2018/H&FWD DATED 25.09.2018 JOINT SECRETARY TO GOVERNMENT.
ANNEXURE A20 PHOTOCOPY OF THE ORDER DATED 22.03.2018 IN OA (EKM) NO.698 OF 2018 OF THIS HON'BLE TRIBUNAL.
ANNEXURE A21 PHOTOCOPY OF THE GO(P)NO.7/2018/P&ARD DATED 28.4.2018 OF THE SPECIAL SECRETARY TO GOVERNMENT.
O.P.(KAT).No.157/2020 and conn.cases
-:57:- 2024:KER:87094 ANNEXURE A22 PHOTOCOPY OF THE G.I., DEPT. OF PER.&IRG., OM NO.14014/6/94-ESTT.(D) DATED 09.10.1998.
ANNEXURE A23 PHOTOCOPY OF THE ORDER DATED 29.06.2018 IN OA(EKM) NO.1272 OF 2018 AND CONNECTED CASES OF THIS HON'BLE TRIBUNAL.
ANNEXURE A24 PHOTOCOPY OF THE JUDGMENT DATED 10.04.2019 IN OP(KAT) NO.25 OF 2019 OF THE HON'BLE HIGH COURT OF KERALA.
EXHIBIT P1 TRUE COPY OF THE ORIGINAL APPLICATION NO.554 OF 2019.
EXHIBIT P2 PHOTOCOPY OF THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT.
EXHIBIT P3 PHOTOCOPY OF THE REJOINDER STATEMENT FILED BY THE PETITIONERS/APPLICANTS.
EXHIBIT P4 PHOTOCOPY OF THE ORDER DATED 14.02.2020 IN O.A.NO.554 OF 2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH ERNAKULAM.
O.P.(KAT).No.157/2020 and conn.cases
-:58:- 2024:KER:87094 APPENDIX OF OP(KAT) 174/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORIGINAL APPLICATION (EKM) NO.276/2019.
ANNEXURE A1 PHOTOCOPY OF THE CATEGORY NO.414/2016 AS PER GAZETTE NOTIFICATION DATED 25.11.2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A2 PHOTOCOPY OF THE RELEVANT PAGES OF THE RANKED LIST NO.278/18/DOM FOR THE POST OF LOWER DIVISION CLERK(MALAPPURAM) WITH EFFECT FROM 02.04.2018.
ANNEXURE A3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A4 PHOTOCOPY OF THE ORDER NO. ED1-37617/2013/DH DATED 28.04.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A5 PHOTOCOPY OF THE ORDER NO. ED1-44000/2018/HD DATED 29.05.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A6 PHOTOCOPY OF THE ORDER NO. ED1-44000/2018/HD DATED 04.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A7 PHOTOCOPY OF THE ORDER NO. ED1-44000/2018/HD DATED 20.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A8 PHOTOCOPY OF THE ORDER NO. ED1-44000/2018/HD DATED 05.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
O.P.(KAT).No.157/2020 and conn.cases
-:59:- 2024:KER:87094 ANNEXURE A9 PHOTOCOPY OF THE ORDER NO. ED1-44000/2018/HD DATED 07.12.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A10 PHOTOCOPY OF THE GO(P) NO.29/2016/P & ARD DATED 01.11.2016 OF THE 3RD RESPONDENT.
ANNEXURE A11 PHOTOCOPY OF THE LETTER NO. E1-25775/18 DATED 28.11.2018 OF THE STATE PUBLIC INFORMATION OFFICER, (PA TO DGP AND C.S) ANNEXURE A12 PHOTOCOPY OF THE GO(P) NO.12/99/P & ARD DATED 24.05.1999 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A13 PHOTOCOPY OF THE GO(MS) NO.174/12/GAD DATED 06.07.2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A14 PHOTOCOPY OF THE GO(MS) NO.209/12/GAD DATED 16.08.2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A15 PHOTOCOPY OF THE GO(MS) NO.249/2013/GAD DATED 02.09.2013 OF THE SECRETARY TO GOVERNMENT,.
ANNEXURE A16 PHOTOCOPY OF THE GO(MS) NO.326/2015/GAD DATED 28.12.2015 OF THE SECRETARY TO GOVERNMENT,.
ANNEXURE A17 PHOTOCOPY OF THE VACANCY POSITION OF CLERKS IN POLICE DEPARTMENT(08/2018) UNDER THE RIGHT TO INFORMATION ACT.
ANNEXURE A18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-I CONTAINING PARAGRAPH 69(2)(C) ANNEXURE A19 PHOTOCOPY OF THE GO(RT) NO.2951/2018/H & FWD DATED 25.09.2018 JOINT SECRETARY TO GOVERNMENT.
ANNEXURE A20 PHOTOCOPY OF THE ORDER DATED 22.03.2018 IN OS (EKM) NO.698 OF 2018 OF THIS HON'BLE TRIBUNAL.
O.P.(KAT).No.157/2020 and conn.cases
-:60:- 2024:KER:87094 ANNEXURE A21 PHOTOCOPY OF THE GO(P) NO.7/2018/P & ARD DATED 28.04.2018 OF THE SPECIAL SECRETARY TO GOVERNMENT.
EXHIBIT P2 PHOTOCOPY OF THE ORDER DATED 14.02.2020 IN OA (EKM) NO.276/2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM(ADDITIONAL BENCH ERNAKULAM).
O.P.(KAT).No.157/2020 and conn.cases
-:61:- 2024:KER:87094 APPENDIX OF OP(KAT) 131/2022 PETITIONER EXHIBITS Exhibit1 TRUE COPY OF THE REVIEW APPLICATION RA (EKM) 3/2022 IN OA (EKM) NO.278/2019 WITHOUT THE ANNEXURES ExhibitP2 A TRUE COPY OF THE ORIGINAL APPLICATION, OA (EKM) NO.278/2019, WITHOUT THE ANNEXURES ExhibitP2- A1 A TRUE COPY OF THE NOTIFICATION PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION ExhibitP2-A2 A TRUE COPY OF THE RELEVANT PAGES OF THE RANKED LIST NO.282/18/DOB FOR THE POST OF LOWER DIVISION CLERK (KASARGOD) W E F 02/04/2018 ExhibitP2-A3 A TRUE COPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION ExhibitP2-A4 A TRUE COPY OF THE ORDER NO.ED1-37617/2013/HD DATED 28-04-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES ExhibitP2-A5 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 29-05-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES ExhibitP2-A6 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 04-07-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES ExhibitP2-A7 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 20-07-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES O.P.(KAT).No.157/2020 and conn.cases
-:62:- 2024:KER:87094 ExhibitP2-A8 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 05-10-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES ExhibitP2-A9 A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 07-12-2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES ExhibitP2-A10 A TRUE COPY OF THE ABOVE GO(P) NO.29/2016/P&ARD DATED 01-11-2016 ExhibitP2-A11 A TRUE COPY OF THE LETTER NO.E.1-25775/18 DATED 28-11-2018 ExhibitP2-A12 A TRUE COPY OF THE G.O.(P) NO.12/99/P&ARD DATED 24-05-1999 ExhibitP2-A13 A TRUE COPY OF THE GO(MS) NO.174/12/GAD DATED 06-07-2012 ExhibitP2-A14 A TRUE COPY OF THE GO(MS) NO.209/12/GAD DATED 16-08-2012 ExhibitP2-A15 A TRUE COPY OF THE GO(MS) NO.249/2013/GAD DATED 02-09-2013 ExhibitP2-A16 A TRUE COPY OF THE GO (MS) NO.326/2015/GAD DATED 28-12-2015 ExhibitP2-A17 A TRUE COPY OF THE VACANCY POSITION AS ON 08/2018 IN POLICE DEPARTMENT FURNISHED UNDER THE RIGHT TO INFORMATION ACT ExhibitP2-A18 A TRUE COPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-I CONTAINING PARAGRAPH 69(C) ExhibitP2-A19 A TRUE COPY OF THE GO(RT) NO.2951/2018/H&FWD DATED 25-09-2018 ExhibitP2-A20 A TRUE COPY OF THE ORDER DATED 22-03-2018 IN OA (EKM) NO. 698 OF 2018 O.P.(KAT).No.157/2020 and conn.cases
-:63:- 2024:KER:87094 ExhibitP2-A21 A TRUE COPY OF GO (P) NO.7/2018/P&ARD DATED 28/04/2018 OF THE SPECIAL SECRETARY TO THE GOVERNMENT ExhibitP3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 2ND RESPONDENT WITHOUT ANNEXURES ExhibitP3-R2-A TRUE COPY OF THE GOVERNMENT ORDER DATED 21/07/2014 ExhibitP3-R2-B TRUE COPY OF THE GOVERNMENT ORDER DATED 04/09/2015 ExhibitP4 A TRUE COPY OF THE REJOINDER FILED BY THE ORIGINAL APPLICANTS FOR THE REPLY STATEMENT FILED BY THE 2ND RESPONDENT WITHOUT ANNEXURES ExhibitP4-A22 TRUE COPY OF THE GI, DEPT OF PER & IRG, OM NO. 14014/6/94-ESTT.(D) DATED 09/10/1998 ExhibitP4-A23 TRUE COPY OF THE ORDER DATED 29/06/2018 IN OA EKM 1272 OF 22018 AND CONNECTED CASES OF THE LEARNED TRIBUNAL ExhibitP4-A24 TRUE COPY OF THE JUDGMENT DATED 10/04/2019 IN OP(KAT) 25 OF 2019 OF THIS HON'BLE COURT ExhibitP5 FINAL ORDER DATED 04/03/2022 IN RA (EKM) 3 OF 2022 OF THE LEARNED TRIBUNAL ExhibitP6 FINAL ORDER DATED 14/02/2020 IN OA EKM 278 OF 2019 OF THE LEARNED TRIBUNAL ExhibitP7 A TRUE COPY OF THE MA (EKM) 344 OF 2022 IN THE REVIEW APPLICATION SEEKING JOINING TOGETHER ExhibitP8 A TRUE COPY OF THE MA (EKM) 343 OF 2022 IN THE REVIEW APPLICATION SEEKING SPECIAL LEAVE ExhibitP9 A TRUE COPY OF THE INTERIM ORDER DATED 25/10/2021 OF THIS HON'BLE COURT IN A SIMILAR ORIGINAL PETITION OP(KAT) 252 OF 2021 O.P.(KAT).No.157/2020 and conn.cases
-:64:- 2024:KER:87094 Exhibit.P-10 A TRUE COPY OF THE INTERIM ORDER DATED 30/07/2021 IN OA (EKM) 1195 OF 2021 OF THE LEARNED TRIBUNAL O.P.(KAT).No.157/2020 and conn.cases
-:65:- 2024:KER:87094 APPENDIX OF OP(KAT) 214/2020 PETITIONER ANNEXURES ANNEXURE A1 PHOTOCOPY OF THE CATEGORY NO.414/2016 AS PER GAZETTE NOTIFICATION DATED 25/11/2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A2 PHOTOCOPY OF THE RELEVANT PAGES OF THE RANKED LIST NO.276/2018/DOR FOR THE POST OF LOWER DIVISION CLERK(THRISSUR) WITH EFFECT FROM 02/04/2018.
ANNEXURE A3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A4 PHOTOCOPY OF THE ORDER NO.ED1-37617/2013/HD DATED 28/04/2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A5 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 29/05/2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A6 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 04/07/2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A7 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 20/07/2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A8 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 05/10/2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A9 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 07/12/2018 OF THE SENIOR ADMINISTRATIVE O.P.(KAT).No.157/2020 and conn.cases
-:66:- 2024:KER:87094 OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A10 PHOTOCOPY OF THE GO(P) N9O.29/2016/P&ARD DATED 01/11/2016 OF THE PRINCIPAL SECRETARY TO GOVERNMENT.
ANNEXURE A11 PHOTOCOPY OF THE LETTER NO.E1-25775/18 DATED 28/11/2018 OF THE STATE PUBLIC INFORMATION OFFICER, (P.A. TO DGP & C.S.).
ANNEXURE A12 PHOTOCOPY OF THE GO(P) NO.12/99/P&ARD DATED 24/05/1999 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A13 PHOTOCOPY OF THE GO(MS) NO.174/12/GAD DATED 06/07/2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A14 PHOTOCOPY OF THE GO(MS) NO.209/12/GAD DATED 16/08/2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A15 PHOTOCOPY OF THE GO(MS) NO.249/2013/GAD DATED 02/09/2013 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A16 PHOTOCOPY OF THE GO(MS) NO.326/2015/GAD DATED 28/12/2015 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A17 PHOTOCOPY OF THE VACANCY POSITION OF CLERKS IN POLICE DEPARTMENT ( 08/2018) FURNISHED UNDER T6HE RIGHT TO INFORMATION ACT.
ANNEXURE A18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME -I CONTAINING PARAGRAPH 69(2)(C).
ANNEXURE A19 PHOTOCOPY OF THE GO(RT) NO.2951/2018/H&FWD DATED 25/09/2018 JOINT SECRETARY TO GOVERNMENT.
ANNEXURE A20 PHOTOCOPY OF THE ORDER DATED 22/03/2018 IN OA (EKM) NO.698 OF 2018 OF THIS HON'BLE TRIBUNAL.
ANNEXURE A21 PHOTOCOPY OF THE GO(P) NO.7/2018/P&ARD DATED 28/04/2018 OF THE SPECIAL SECRETARY TO O.P.(KAT).No.157/2020 and conn.cases
-:67:- 2024:KER:87094 GOVERNMENT.
EXHIBIT P1 TRUE COPY OF THE CATEGORY NO.414/2016 AS PER GAZETTE NOTIFICATION DATED 25/11/2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION.
EXHIBIT P2 TRUE COPY OF THE ADOPTION MEMO FILED BY THE GOVERNMENT PLEADER ALONG WITH REPLY STATEMENT IN O.A.NO.554 OF 2019 FILED BY THE 2ND RESPONDENT.
EXHIBIT P3 PHOTOCOPY OF THE COMMON ORDER DATED 14/02/2020 IN O.A.(EKM) NO9.281 OF 2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH ERNAKULAM).
O.P.(KAT).No.157/2020 and conn.cases
-:68:- 2024:KER:87094 APPENDIX OF OP(KAT) 211/2020 PETITIONER ANNEXURES ANNEXURE A1 PHOTOCOPY OF THE CATEGORY NO 414/2016 AS PER GAZETTE NOTIFICATION DATED 25.11.2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION ANNEXURE A2 PHOTOCOPY OF THE RELEVANT PAGES OF THE RANKED LIST 279/18/DOD FOR THE POST OF LOWER DIVISION CLERK (KOZHIKODE) WITH EFFECT FROM 2.4.2018 ANNEXURE A3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION, KOZHIKODE ANNEXURE A4 PHOTOCOPY OF THE ORDER NO EDI-37617/2013/HD DATED 28.4.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A5 PHOTOCOPY OF THE ORDER NO DEI-44000/2018/HD DATED 29.5.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A6 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 4.7.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A7 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 20.7.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A8 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 5.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A9 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD O.P.(KAT).No.157/2020 and conn.cases
-:69:- 2024:KER:87094 DATED 7.12.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A10 PHOTOCOPY OF THE GO (P) NO 29/.2016/P& ARD DATED 1.1.2016 OF THE 3RD RESPONDENT ANNEXURE A11 PHOTOCOPY OF THE LETTER NO E1-25775/18 DATED 28.11.2018 OF THE STATE PUBLIC INFORMATION OFFICER, P.A TO DGP & C.S) ANNEXURE A12 PHOTOCOPY OF THE GO(P) NO 12/99/P&ARD DATED 24.5.1999 OF THE SECRETARY TO GOVERNMENT ANNEXURE A13 PHOTOCOPY OF THE GO (MS) NO 174/12/GAD DATED 6.7.2012 OF THE SECRETARY TO GOVERNMENT ANNEXURE A14 PHOTOCOPY OF THE GO (MS) NO 209/12/GAD DATED 16.8.2012 OF THE SECRETARY TO GOVERNMENT ANNEXURE A15 PHOTOCOPY OF THE GO (MS) NO 249/13/GAD DATED 2.9.2013 OF THE SECRETARY TO GOVERNMENT ANNEXURE A16 PHOTOCOPY OF THE GO (MS) NO 326/2015/GAD DATED 28.12.2015 OF THE SECRETARY TO GOVERNMENT ANNEXURE A17 PHOTOCOPY OF THE VACANY POSITION OF CLERKS IN POLICE DEPARTMENT 8/2018 FURNISHED UNDER THE RIGHT TO INFORMATION ACT ANNEXURE A18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-1 CONTAINING PARAGRAPH 69(2) 9C) ANNEXURE A19 PHOTOCOPY OF THE GO (RT) NO 2951/2018 H&RD DATED 25.9.2018 JOINT SECRETARY TO GOVERNMENT ANNEXURE A20 PHOTOCOPY OF THE ORDER DATED 22.3.2018 IN IA (EKM NO 698 OF 2018 OF THIS HON'BLE TRIBUNAL ANNEXURE A21 PHOTOCOPY OF THE GO(P) NO 7/2018/P& ARD DATED 28.4.2018 OF THE SPECIAL SECRETARY TO GOVERNMENT O.P.(KAT).No.157/2020 and conn.cases
-:70:- 2024:KER:87094 ANNEXURE A22 PHOTOCOPY OF THE REPLY NO E7-21881/18 DATED 8.11.2018 FURNISHED UNDER THE RIGHT TO INFORMATION ACT ANNEXURE R-2(A) TRUE COPY OF THE GO DATED 24.5.1999 ANNEXURE A23 PHOTOCOPY OF THE D.I DEPT OF PER & IRG OM NO 14014/6/94 ESTT (D) DATED 9.10.1998 ANNEXURE A24 PHOTOCOPY OF THE ORDER DATED 29.6.2018 IN OA (EKM) NO 1272 OF 2018 AND CONNECTED CASES OF THIS HON'BLE TRIBUNAL ANNEXURE A25 PHOTOCOPY OF THE JUDGMENT DATED 10.4.2019 IN OPKAT NO 25 OF 2019 OF THE HON'BLE HIGH COURT OF KERALA EXHIBIT P1 TRUE COPY OF THE ORIGINAL APPLICATION (EKM) NO 275 OF 2019 EXHIBIT P2 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 2ND RESPONDENT ON BEHALF OF THE 1ST RESPONDENT EXHIBIT P3 TRUE COPY OF THE REJOINDER STATEMENT FILED BY THE PETITIONERS /APPLICANTS EXHIBIT P4 PHOTOCOPY OF THE COMMON ORDER DATED 14.2.2020 IN OA (EKM) NO 275 OF 2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH ERNAKULAM O.P.(KAT).No.157/2020 and conn.cases
-:71:- 2024:KER:87094 APPENDIX OF OP(KAT) 213/2020 PETITIONER ANNEXURES ANNEXURE A1 PHOTOCOPY OF THE CATEGORY NO.414/2016 AS PER GAZETTE NOTIFICATION DATED 25.11.2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A2 PHOTOCOPY OF THE RELEVANT PAGES OF THE RANKED LIST NO.271/18/DOH FOR THE POST OF LOWER DIVISION CLERK(PATHANAMTHITTA) WITH EFFECT FROM 02.04.2018.
ANNEXURE A3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE A4 PHOTOCOPY OF THE ORDER NO.ED1-37617/2013/HD DATED 28..4.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A5 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 29.05.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICE, THIRUVANANTHAPURAM.
ANNEXURE A6 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 04.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A7 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 20.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A8 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 05.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A9 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 07.12.2018 OF THE SENIOR ADMINISTRATIVE O.P.(KAT).No.157/2020 and conn.cases
-:72:- 2024:KER:87094 OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A10 PHOTOCOPY OF THE GO(P)NO.29/2016/P&ARD DATED 01.11.2016 OF THE PRINCIPAL SECRETARY, P&ARD.
ANNEXURE A11 PHOTOCOPY OF THE LETTER NO.E1-25775/18 DATED 28.11.2018 OF THE STATE PUBLIC INFORMATION OFFICER, (P.A.TO DGP & C.S).
ANNEXURE A12 PHOTOCOPY OF THE GO(P)NO.12/99/P&ARD DATED 24.05.1999 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A13 PHOTOCOPY OF THE GO(MS)NO.174/12/GAD DATED 06.07.2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A14 PHOTOCOPY OF THE GO(MS)NO.209/12/GAD DATED 16.08.2012 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A15 PHOTOCOPY OF THE GO(MS)NO.249/2013/GAD DATED 02.09.2013 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A16 PHOTOCOPY OF THE GO(MS)NO.326/2015/GAD DATED 28.12.2015 OF THE SECRETARY TO GOVERNMENT.
ANNEXURE A17 PHOTOCOPY OF THE VACANCY POSITION OF CLERKS IN POLICE DEPARTMENT ( 08/2018) FURNISHED UNDER THE RIGHT TO INFORMATION ACT.
ANNEXURE A18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-I CONTAINING PARAGRAPH 69(2)(C).
ANNEXURE A19 PHOTOCOPY OF THE GO(RT)NO.2951/2018/H&FWD DATED 25.09.2018 JOINT SECRETARY TO GOVERNMENT.
ANNEXURE A20 PHOTOCOPY OF THE ORDER DATED 22.03.2018 IN OA(EKM)NO.698 TO 2018 OF THIS HON'BLE TRIBUNAL.
ANNEXURE A21 PHOTOCOPY OF THE ORDER NO.EDI-4/2019/HD DATED 30.01.2019 OF THE SENIOR ADMINISTRATIVE OFFICER, O/O. THE DIRECTOR OF HEALTH SERVICE, O.P.(KAT).No.157/2020 and conn.cases
-:73:- 2024:KER:87094 THIRUVANANTHAPURAM.
ANNEXURE A22 PHOTOCOPY OF THE ORDER NO.K3- 2164/2018/G.KA/AHD(2) DATED 01.12.2018 OF THE DIRECTOR OF ANIMAL HUSBANDRY, VIKAS BHAVAN, THIRUVANANTHAPURAM.
ANNEXURE A23 PHOTOCOPY OF THE GO(P)NO.7/2018/P&ARD DATED 28.04.2018 OF THE SPECIAL SECRETARY TO GOVERNMENT.
ANNEXURE A24 PHOTOCOPY OF THE G.I., DEPT. OF PER. & IRG., OM NO.14014/6/94-ESTT.(D) DATED 09.10.1998.
ANNEXURE A25 PHOTOCOPY OF THE ORDER DATED 29.06.2018 IN OA(EKM)NO.1272 OF 2018 AND CONNECTED CASES OF THIS HON'BLE TRIBUNAL.
ANNEXURE A26 PHOTOCOPY OF THE JUDGMENT DATED 10.04.2019 IN OP(KAT)NO.25 OF 2019 OF THIS HON'BLE HIGH COURT OF KERALA.
EXHIBIT P1 TRUE COPY OF THE ORIGINAL APPLICATION NO.559 OF 2019.
EXHIBIT P2 TRUE COPY OF THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE REJOINDER STATEMENT FILED BY THE PETITIONERS/APPLICANTS.
EXHIBIT P4 PHOTOCOPY OF THE ORDER DATED 14.02.2020 IN O.A.NO.559 OF 2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH ERNAKULAM).
O.P.(KAT).No.157/2020 and conn.cases
-:74:- 2024:KER:87094 APPENDIX OF OP(KAT) 218/2020 PETITIONER ANNEXURES ANNEXURE A1 PHOTOCOPY OF THE CATEGORY NO 414/2016 AS PER GAZETTE NOTIFICATION DATED 25.11.2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION ANNEXURE A2 PHOTOCOPY OF THE RELEVANT PAGES OF THE REVISED RANKED LIST NO 281/2018/DOC FOR THE POST OF LOWER DIVISION CLERK (PART 1 -DIRECT RECRUITMENT) KANNUR) WITH EFFECT FROM 2.4.2018 ANNEXURE A3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA BUBLIC SERVICE COMMISSION ANNEXURE A4 PHOTOCOPY OF THE ORDER NO ED1-37617/2013/HD DATED 28.4.2018 OF THE SENIOR ADMINISTRATIVE OFFICER OFFICE OF THE DIRECTOR OF HEALTH SERVICE, THIRUVANANTHAPURAM ANNEXURE A5 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 29.5.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES THIRUVANANTHAPURAM ANNEXURE A6 PHOTOCOPY OF THE ORDER NO ED1-44000/2018/HD DATED 4.7.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A7 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 20.7.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A8 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 5.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A9 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD O.P.(KAT).No.157/2020 and conn.cases
-:75:- 2024:KER:87094 DATED 5.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A10 PHOTOCOPY OF THE GO(P) NO 29/2016/P& ARD DATED 1.11.2016 OF THE 3RD RESPONDENT ANNEXURE A11 PHOTOCOPY OF THE LETTER NO E1-25775/18 DATED 28.11.2018 OF THE STATE PUBLIC INFORMATION OFFICER (PA TO DGP & C.) ANNEXURE A12 PHOTOCOPY OF THE GO(P) NO 12/99 P& ARD DATED 24.5.1999 OF THE SECRETARY TO GOVERNMENT ANNEXURE A13 PHOTOCOPY OF THE GO (MS) NO 174/12/GAD DATED 6.7.2012 OF THE SECRETARY TO GOVERNMENT ANNEXURE A14 PHOTOCOPY OF THE GO (MS) NO 209/12 GAD DATED 16.8.2012 OF THE SECRETARY TO GOVERNMENT ANNEXURE A15 PHOTOCOPY OF THE GO (MS) NO 249/13 GAD DATED 2.9.2013 OF THE SECRETARY TO GOVERNMENT ANNEXURE A16 PHOTOCOPY OF THE GO (MS) NO 326/15 GAD DATED 28.12.2015 OF THE SECRETARY TO GOVERNMENT ANNEXURE A17 PHOTOCOPY OF THE VACANY POSITION OF CLERKS IN POLICE DEPARTMENT (8/2018)FURNISHED UNDER THE RIGHT TO INFORMATION ACT ANNEXURE A18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-1 CONTAINING PARAGRAPH 69(2)(C) ANNEXURE A19 PHOTOCOPY OF THE GO (RT) NO 2951/2018/H&FWD DATED 25.9.2018 JOINT SECRETARY TO GOVERNMENT ANNEXURE A20 PHOTOCOPY OF THE ORDER DATED 22.3.2018 IN OA (EKM) NO 698 OF 2018 OF THIS HON'BLE TRIBUNAL ANNEXURE A21 PHOTOCOPY OF THE GO(P) NO 7/2018/P& ARD DATED 28.4.2018 OF THE SPECIAL SECRETARY TO GOVERNMENT O.P.(KAT).No.157/2020 and conn.cases
-:76:- 2024:KER:87094 EXHIBIT P1 TRUE COPY OF THE ORIGINAL APPLICATION (EKM) NO 265 OF 2019 EXHIBIT P2 TRUE COPY OF THE ADOPTION MEMO FILED BY THE GOVERNMENT PLEADER ALONG WITH REPLY STATEMENT IN OA (EKM) NO 275 OF 2019 FILED BY THE 2ND RESPONDENT EXHIBIT P3 PHOTOCOPY OF THE COMMON ORDER DATED 14.2.2020 IN OA (EKM) NO 265 OF 2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH ERNAKULAM) ANNEXURE R2(A) TRUE COPY OF GO DATED 24.5.1999 O.P.(KAT).No.157/2020 and conn.cases
-:77:- 2024:KER:87094 APPENDIX OF OP(KAT) 219/2020 PETITIONER ANNEXURES ANNEXURE A1 PHOTOCOPY OF THE CATEGORY NO 414/2016 AS PER GAZETTE NOTIFICATION DATED 25.11.2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION ANNEXURE A2 PHOTOCOPY OF THE RELEVANT PAGES OF THE RANKED LIST NO 273/2018/DOK FOR THE POST OF LOWER DIVISION CLERK (KKOTTAYAM) W.E.F 02.4.2018 ANNEXURE A3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION ANNEXURE A4 PHOTOCOPY OF THE ORDER NO EDI-37617/2013/HD DATED 28.4.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A5 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 29.5.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A6 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 4.7.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A7 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 20.7.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A8 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 5.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM ANNEXURE A9 PHOTOCOPY OF THE ORDER NO EDI-44000/2018/HD DATED 7.12.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH O.P.(KAT).No.157/2020 and conn.cases
-:78:- 2024:KER:87094 SERVICES, THIRUVANANTHAPURAM ANNEXURE A10 PHOTOCOPY OF THE GO(P) NO 29/2016/P& ARD DATED 1.11.2016 OF THE PRINCIPAL SECRETARY P& ARD.
ANNEXURE A11 PHOTOCOPY OF THE LETTER NO E1-25775/18 DATED 28.11.2018 OF THE STATE PUBLIC INFORMATION OFFICER, (PA TO DPG & C.S).
ANNEXURE A12 PHOTOCOPY OF THE GO(P) NO 12/99/P& ARD DATED 24.5.1999 OF THE SECRETARY TO GOVERNMENT ANNEXURE A13 PHOTOCOPY OF THE GO(MS) NO 174/12/GAD DATED 6.7.2012 OF THE SECRETARY TO GOVERNMENT ANNEXURE A14 PHOTOCOPY OF THE GO(MS) NO 209/12/GAD DATED 16.8.2012 OF THE SECRETARY TO GOVERNMENT ANNEXURE A15 PHOTOCOPY OF THE GO(MS) NO 249/2013/GAD DATED 2.9.2013 OF THE SECRETARY TO GOVERNMENT ANNEXURE A17 PHOTOCOPY OF THE VACANCY POSITION OF CLERKS IN POLICE DEPARTMENT (08/2018) FURNISHED UNDER THE RIGHT TO INFORMATION ACTION ANNEXURE A18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-1 CONTAINING PARAGRAPH 69 (2) (C) ANNEXURE A19 PHOTOCOPY OF THE GO(RT) NO 2951/2018/H& FWD DATED 25.9.2018 JOINT SECRETARY TO GOVERNMENT ANNEXURE A20 PHOTOCOPY OF THE ORDER DATED 22.3.2018 IN OA (EKM) NO 698 OF 2018 OF THIS HON'BLE TRUBUNAL ANNEXURE A21 PHOTOCOPY OF THE ORDER NO EDI-4/2019/HD DATED 30.1.2019 OF THE SENIOR ADMINISTRATIVE OFFICER, O/O THE DIRECTOR OF HEALTH SERVICE, THIRUVANANTHAPURAM ANNEXURE A22 PHOTOCOPY OF THE GO(P) NO 7/2018/P & ARD DATED 28.4.2018 OF THE SPECIAL SECRETARY TO GOVERNMENT O.P.(KAT).No.157/2020 and conn.cases
-:79:- 2024:KER:87094 ANNEXURE A23 PHOTOCOPY OF THE G.I DEPT OF PER & IRG OM NO 14014/6/94-ESTT (D) DATED 9.10.1998 ANNEXURE A24 PHOTOCOPY OF THE ORDER DATED 29.6.2018 IN OA(EKM) NO 1272 OF 2018 AND CONNECTED CASES OF THIS HON'BLE TRIBUNAL ANNEXURE A25 PHOTOCOPY OF THE JUDGMENT DATED 10.4.2019 IN OP(KAT) NO 25 OF 2019 OF THE HON'BE HIGH COURT OF KERALA EXHIBIT P1 TRUE COPY OF THE ORIGINAL APPLICATION NO 560 OF 2019 Annexure A16: PHOTOCOPY OF THE GO(MS) NO.326/2015/GAD DATED 28-12-2015 OF THE SECRETARY TO GOVERNMENT.
EXHIBIT P2 TRUE COPY OF THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE REJOINDER STATEMENT FILED BY THE PETITIONERS/ APPLICANTS.
EXHIBIT P4 PHOTOCOPY OF THE ORDER DATED 14.2.2020 IN OA NO 560 OF 2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM(ADDITIONAL BENCH ERNAKULAM).
O.P.(KAT).No.157/2020 and conn.cases
-:80:- 2024:KER:87094 APPENDIX OF OP(KAT) 252/2021 PETITIONER EXHIBITS Exhibit P1 A PHOTOCOPY OF THE ORIGINAL APPLICATION WITHOUT THE ANNEXURES.
Exhibit P1 (A1) A TRUE COPY OF THE NOTIFICATION PUBLISHED IN THE OFFICIAL WEB SITE OF THE KERALA PUBLIC SERVICE COMMISSION.
Exhibit P1 (A2) A TRUE COPY OF THE RELEVANT PAGES OF THE RANKED LIST NO.277/18/DOP FOR THE POST OF LOWER DIVISION CLERK (PALAKKAD).
Exhibit P1 (A3) A TRUE COPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.
Exhibit P1 (A4) A TRUE COPY OF THE ORDER NO.ED1-37617/2013/HD DATED 28.04.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES.
Exhibit P1 (A5) A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 29.05.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES.
Exhibit P1 (A6) A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 04.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES.
Exhibit P1 (A7) A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 20.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES.
Exhibit P1 (A8) A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 05.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES.
O.P.(KAT).No.157/2020 and conn.cases
-:81:- 2024:KER:87094 Exhibit P1 (A9) A TRUE COPY OF THE ORDER NO.ED1-44000/2018/HD DATED 07.12.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES.
Exhibit P1 (A10) A TRUE COPY OF THE ABOVE GO(P) NO.29/2016/P & ARD DATED 01.11.2016.
Exhibit P1 (A11) A TRUE COPY OF THE LETTER NO.E1-25775/18 DATED 28.11.2018.
Exhibit P1 (A12) A TRUE COPY OF THE GO(P) NO.12/99/P & ARD DATED 24.05.1999.
Exhibit P1 (A13) A TRUE COPY OF THE GO(MS) NO.174/12/GAD DATED 06.07.2012.
Exhibit P1 (A14) A TRUE COPY OF THE GO(MS) NO.209/12/GAD DATED 16.08.2012.
Exhibit P1 (A15) A TRUE COPY OF THE GO(MS) NO.249/2013/GAD DATED 02.09.2013.
Exhibit P1 (A16) A TRUE COPY OF THE GO(MS)NO.326/2015/GAD DATED 28.12.2015.
Exhibit P1 (A17) A TRUE COPY OF THE VACANCY POSITION AS ON 08/2018 IN POLICE DEPARTMENT FURNISHED UNDER THE RIGHT TO INFORMATION ACT.
Exhibit P1 (A18) A TRUE COPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME I CONTAINING PARAGRAPH 69(C).
Exhibit P1 (A19) A TRUE COPY OF THE GO(RT) NO.2951/2018/H & FWD DATED 25.09.2018.
Exhibit P1 (A20) A TRUE COPY OF THE ORDER DATED 22.03.2018 IN OA (EKM) NO.698 OF 2018.
Exhibit P1 (A21) A PHOTOCOPY OF THE GO(P) NO.7/2018 P & ARD DATED 28.04.2018.
Exhibit P2 A TRUE COPY OF THE ADOPTION MEMO DATED O.P.(KAT).No.157/2020 and conn.cases
-:82:- 2024:KER:87094 26.09.2019 FILED BY THE GOVERNMENT PLEADER IN THE ORIGINAL APPLICATION.
Exhibit P3 PHOTOCOPY OF THE FINAL ORDER DATED 14.02.2020 IN OA(EKM) 277/2019.
Exhibit.P-4 A TRUE COPY OF THE INTERIM ORDER DATED 27/07/2021 IN OA (EKM) 1149 OF 2021 OF THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL O.P.(KAT).No.157/2020 and conn.cases
-:83:- 2024:KER:87094 APPENDIX OF OP(KAT) 157/2020 PETITIONER ANNEXURES ANNEXURE A-1 PHOTOCOPY OF THE CATEGORY NO.414/2016 AS PER GAZETTEE NOTIFICATION DATED 25.11.2016 PUBLISHED IN THE OFFICIAL WEB-SITE OF THE KERALA PUBLIC SERVICE COMMISSION ANNEXURE A-2 PHOTOCOPY OF THE RELEVANT PAGES OF THE REVISED RANKED LIST NO.275/2018/DOE FOR THE POST OF LOWER DIVISION CLERK (ERNAKULAM) WITH EFFECT FROM 02.04.2018 ANNEXURE A-3 PHOTOCOPY OF THE APPOINTMENT CHART PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION ANNEXURE A-4 PHOTOCOPY OF THE ORDER NO.ED1-37617/2013/HD DATED 28.04.2018 OF THE SENIOR ADMINISTRATION OFFICE, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A-5 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 29.05.2018 OF THE SENIOR ADMINISTRATIVE OFFICE,R OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A-6 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 04.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICE,R OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A-7 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 20.07.2018 OF THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A-8 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 05.10.2018 OF THE SENIOR ADMINISTRATIVE OFFICE,R OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A-9 PHOTOCOPY OF THE ORDER NO.ED1-44000/2018/HD DATED 07.12.2018 OF THE SENIOR ADMINISTRATIVE O.P.(KAT).No.157/2020 and conn.cases
-:84:- 2024:KER:87094 OFFICE,R OFFICE OF THE DIRECTOR OF HEALTH SERVICES, THIRUVANANTHAPURAM.
ANNEXURE A-10 PHOTOCOPY OF THE GO (P) NO.29/2016/P AND ARD DATED 01.11.2016 OF THE PRINCIPAL SECRETARY TO GOVERNMENT.
ANNEXURE A-11 PHOTOCOPY OF THE LETTER NO.E1-25775/18 DATED 28.11.2018 OF HE STATE PUBLIC INFORMATION OFFICER, (P.A) TO DGP AND C.S.) ANNEXURE A-12 PHOTOCOPY OF THE GO(P) NO.12/99/P AND ARD DATED 24.05.1999 OF THE SECRETARY TO GOVERNMENT ANNEXURE A-13 PHOTOCOPY OF THE GO(P) NO.174/12/GAD DATED 06.07.2012 OF THE SECRETARY TO GOVERNMENT ANNEXURE A-14 PHOTOCOPY OF THE GO(P) NO.209/12/GAD DATED 16.08.2012 OF THE SECRETARY TO GOVERNMENT ANNEXURE A-15 PHOTOCOPY OF THE GO(P) NO.249/13/GAD DATED 02.09.2013 OF THE SECRETARY TO GOVERNMENT ANNEXURE A-16 PHOTOCOPY OF THE GO(P) NO.326/2015/GAD DATED 28.12.2015 OF THE SECRETARY TO GOVERNMENT ANNEXURE A-17 PHOTOCOPY OF THE VACANCY POSITION OF CLERKS IN POLICE DEPARTMENT (08/2018) FURNISHED UNDER THE RIGHT TO INFORMATION ACT ANNEXURE A-18 PHOTOCOPY OF THE RELEVANT PAGES OF THE KERALA FINANCIAL CODE VOLUME-I CONTAINING PARAGRAPH 69(2) (C) ANNEXURE A-19 PHOTOCOPY OF THE GO(RT) NO.2951/2018/H&FWD DATED 25.09.2018 JOINT SECRETARY TO GOVERNMENT ANNEXURE A-20 PHOTOCOPY OF THE ORDER DATED 22.03.2018 IN O.A.(EKM) NO.698/2018 OF THIS HON'BLE TRIBUNAL ANNEXURE A-21 PHOTOCOPY OF THE GO(P) NO.7/2018/P AND ARD O.P.(KAT).No.157/2020 and conn.cases
-:85:- 2024:KER:87094 DATED 28.04.2018 OF THE SPECIAL SECRETARY TO GOVERNMENT ANNEXURE R-2(A) TRUE COPY OF THE GO(MS)NO.22/2014/P AND ARD DATED 04.09.2015 ANNEXURE R-2(B) TRUE COPY OF THE GO(MS)NO.26/2015/P AND ARD DATED 04.09.2015 ANNEXURE A-22 PHOTOCOPY OF THE GI., DEPT. OF PER AND IRG., OM NO.14014/6/94-ESTT.(D) DATED 09.10.1998 ANNEXURE A-23 PHOTOCOPY OF THE ORDER DATED 01.07.2019 IN O.A.NO.2141/2018 AND 96/2019 DATED 01.07.2019 OF THIS HON'BLE TRIBUNAL ANNEXURE MA-1 PHOTOCOPY OF THE ORDER DATED 29.06.2018 IN O.A.(EKM) NO.1272/2018 AND CONNECTED CASES OF THIS HON'BLE TRIBUNAL ANNEXURE MA-2 PHOTOCOPY OF THE JUDGMENT DATED 10.04.2019 IN OP(KAT)NO.25/2019 OF THE HON'BLE HIGH COURT OF KERALA ANNEXURE MA-3 PHOTOCOPY OF THE CIRCULAR NO.C.E.C1/51/2019/GAD DATED 06.0-5.2019 OF THE 3RD RESPONDENT ANNEXURE MA-4 PHOTOCOPY OF THE LETTER NO.E14/47175/13 DATED 06.05.2019 OF THE DIRECTOR OF PANCHAYATH, THIRUVANANTHAPURAM EXHIBIT P1 TRUE COPY OF THE ORIGINAL APPLICATION (EKM) NO.280/2019 Exhibit P-26 Photocopy of the relevant page of the Provisional vacancies reported upto 04-08- 2021 of the District PSC Ofice Ernakulam EXHIBIT P2 TRUE COPY OF THE REPLY STATEMENT FILED ON BEHALF OF THE RESPONDENTS 1 AND 2 EXHIBIT P3 TRUE COPY OF THE REJOINDER STATEMENT FILED BY THE PETITIONERS/ APPLICANTS O.P.(KAT).No.157/2020 and conn.cases
-:86:- 2024:KER:87094 EXHIBIT P4 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO.896/2019 FILED BY THE PETITIONERS/ APPLICANTS EXHIBIT P5 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO.1577/2019 FILED BY THE PETITIONERS/APPLICANTS ANNEXURE (MA-2) PHOTOCOPY OF THE LETTER NO.E14-47175/2013 DATED 18.05.2019 OF THE ADDL.DIRECTOR OF PANCHAYATH -DIRECTOR OF PANCHAYATH ADDRESSED TO THE ADDITIONAL CHIEF SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT ANNEXURE ( MA-1) PHOTOCOPY OF THE LETTER NO.E14-47175/13 DATED 09.08.2019 OF THE DIRECTOR OF PANCHAYATH, THIRUVANANTHAPURAM ADDRESSED TO THE PRINCIPAL SECRETARY, GENERAL ADMINISTRATION 9COMPASSIONATE EMPLOYMENT CELL) DEPARTMENT EXHIBIT P6 PHOTOCOPY OF THE ORDER DATED 14.02.2020 IN OA (EKM) NO.280/2019 OF THE KERALA ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH ERNKULAM EXHIBIT P7 TRUE COPY OF THE CHART PREPARED BY THE PETITIONERS.
EXHIBIT P8 TRUE COPY OF THE APPLICATION DATED 03-10-2019 SUBMITTED BY SMT. RAJALAKSHMI K.R TO THE PUBLIC INFORMATION OFFICER, DMO, ERNAKULAM.
EXHIBIT P9 TRUE COPY OF THE REPLY NO.A2-18757/19 DATED 01-11-2019 OF THE PUBLIC INFORMATION OFFICER, DISTRICT MEDICAL OFFICER(HEALTH), ERNAKULAM.
EXHIBIT P10 TRUE COPY OF THE APPLICATION DATED 03-10-2019 SUBMITTED BY SMT. RAJALAKSHMI K.R TO THE PUBLIC INFORMATION OFFICER, DDE, ERNAKULAM.
EXHIBIT P11 TRUE COPY OF THE REPLY DATED 28-10-2019 OF THE PUBLIC INFORMATION OFFICER, DDE, ERNAKULAM.
O.P.(KAT).No.157/2020 and conn.cases
-:87:- 2024:KER:87094 EXHIBIT P12 TRUE COPY OF THE APPLICATION DATED 03-10-2019 SUBMITTED BY SMT. RAJALAKSHMI K.R, TO THE STATE PUBLIC INFORMATION OFFICER, DDP OFFICE, ERNAKULAM.
EXHIBIT P13 TRUE COPY OF THE REPLY NO. DDP-EKM-2127/2019- G DATED 29-10-2019 OF THE STATE PUBLIC INFORMATION OFFICER,DD PANCHAYATH OFFICE, ERNAKULAM.
EXHIBIT P14 TRUE COPY OF THE APPLICATION DATED 03-10-2019 SUBMITTED BY SMT. RAJALAKSHMI K.R, TO THE STATE PUBLIC INFORMATION OFFICER, DEPUTY DIRECTOR OF AGRICULTURE, ERNAKULAM.
EXHIBIT P15 TRUE COPY OF THE REPLY NO. TB(4) 8552/17 DATED 28-10-2019 OF THE STATE PUBLIC INFORMATION OFFICER, DEPUTY DIRECTOR OF AGRICULTURE, ERNAKULAM.
EXHIBIT P16 TRUE COPY OF THE APPLICATION DATED 03-10-2019 SUBMITTED BY SMT. RAJALAKSHMI K.R TO THE STATE PUBLIC INFORMATION OFFICER, SC DEVELOPMENT DEPARTMENT.
EXHIBIT P17 TRUE COPY OF THE REPLY NO.ESTT.A2-17782/19 DATED 02-11-2019 OF THE STATE PUBLIC INFORMATION OFFICER, & SR. ADMINISTRATIVE OFFICER.
EXHIBIT P18 TRUE COPY OF THE APPLICATION DATED 03-10-2019 SUBMITTED BY SMT.RAJALAKSHMI K.R TO THE DISTRICT PUBLIC INFORMATION OFFICER, ANIMAL HUSBANDARY DEPARTMENT, ERNAKULAM.
EXHIBIT P19 TRUE COPY OF THE REPLY NO.DAHO/EKM/1932/2019 E1 DATED 26-10-2019 OF THE PUBLIC INFORMATION OFFICER, ERNAKULAM.
EXHIBIT P20 TRUE COPY OF THE APPLICATION DATED 27-08-2019 SUBMITTED BY SRI. NIKHIL S. TO THE STATE PUBLIC INFORMATION OFFICER, DISTRICT REGISTRAR OFFICE, ERNAKULAM.
O.P.(KAT).No.157/2020 and conn.cases
-:88:- 2024:KER:87094 EXHIBIT P21 TRUE COPY OF THE REPLY NO.M1.RTI 3519/2019 DATED 04-10-2019 OF THE STATE PUBLIC INFORMATION OFFICER/DISTRICT REGISTRAR(GENERAL) ERNAKULAM.
EXHIBIT P22 TRUE COPY OF THE APPLICATION DATED 03-10-2019 SUBMITTED BY SMT. RAJALAKSHMI K.R TO THE STATE PUBLIC INFORMATION OFFICER, URBAN AFFAIRS DEPARTMENT, THIRUVANANTHAPURAM.
EXHIBIT P23 TRUE COPY OF THE REPLY NO.E7-20630/19 DATED 01-11-2019 OF THE STATE PUBLIC INFORMATION OFFICER & SENIOR SUPERINTENDENT URBAN AFFAIRS DEPARTMENT, THIRUVANANTHAPURAM.
EXHIBIT P24 TRUE COPY OF THE APPLICATION DATED 03-10-2019 SUBMITTED BY SMT. RAJALAKSHMI K.R TO THE STATE PUBLIC INFORMATION OFFICER, IRRIGATION DEPARTMENT, THIRUVANANTHAPURAM.
EXHIBIT P25 TRUE COPY OF THE REPLY NO.RTI(2) 3607/2019 DATED 01-11-2019 OF THE STATE PUBLIC INFORMATION OFFICER & ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF ENGINEER, IRRIGATION DEPARTMENT THIRUVANANTHAPURAM.