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State of Assam - Section

Section 31 in Instructions Relating to Liquor

31. Locks and keys.

- The Keys of all locks will, when not actually in use, be kept in the office strong box and the key of the strong box, together with the key of the lock up on the warehouse outer door, will remain with the personal custody of the Excise Officer-in-charge of the warehouse by day as well as by night. If the officer-in-charge be unable from illness or physical disability to attend the warehouse, he must hand over these keys personally to the officer deputed to carry on his duties.No lock or key must, under any pretext, be allowed to pass into the hands of a contractor or his servant, or of any person whatever not authorised by the Excise Commissioner to inspect and examine it.