Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Uttar Pradesh - Subsection Section 40(2) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (2)In particular and without prejudice to the generality of the foregoing power, the rules may provide for all or any of the following matters :-
